High Courts20 Jul 2012Allowed
Gracy Davis, Dissiyamol Davis, Tom Davis and Thressia Vs M.L. Vareed, C.C. Suresh and Oriental Insurance Co. Ltd.
High Court Of Kerala · (2012) 07 KL CK 0073
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,189 of 2,720
High Courts20 Jul 2012Dismissed
Abdul Azeez Vs Thazhathepurayil Shahul Hameed, Suresan. T.P., V.T. Santhi and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2012) 07 KL CK 0071
High Courts20 Jul 2012Dismissed
N.S. Abdul Salam Vs Assan, Meeraumma and Abdul Salih
High Court Of Kerala · (2012) 07 KL CK 0054
High Courts20 Jul 2012Dismissed
Damodara Karnavar Vs Sivarama Karnavar
High Court Of Kerala · (2012) 07 KL CK 0036
High Courts20 Jul 2012Dismissed
United India Insurance Co. Ltd. Vs Jubairiya Salim, Rajila Salim rep. by Her Mother, Do, D. Sunaran and Christapher Columbus
High Court Of Kerala · (2012) 07 KL CK 0014
High Courts19 Jul 2012Dismissed
K.P. Mohammed Koya, Technical Director (Scientist-E) Ministry of Communications and Information Technology Department of Information Technology National Informatics Centre, U.T of Lakshadweep Kavaratti Vs The Secretary To The Government of India, Department of Personal and Training, North Block New Delhi-110001 and The Director General, National Informatics Centre, Department of Information Technology, Ministry of Communications and Information Technology, A-Block, CGO Complex, Lodhi Road New Delhi 110003
High Court Of Kerala · (2012) 07 KL CK 0320
High Courts19 Jul 2012Allowed
Sinoj S. Nair Vs S. Kuttan and M.T. Rajeshkumar
High Court Of Kerala · (2012) 07 KL CK 0300
High Courts19 Jul 2012Dismissed
S. Krishnaprasad Vs Udayakumar and S. Biju
High Court Of Kerala · (2012) 07 KL CK 0297
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3
High Courts19 Jul 2012Dismissed
Radhamani Amma, Gopakumar Rep. By His Mother and Power of Attorney Holder Rahamani Amma and Kavitha Kumari Rep. By His Mother and Power of Attorney Holder Rahamani Amma Vs Saraswathy Amma and Appukuttan Pillai
High Court Of Kerala · (2012) 07 KL CK 0295
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts19 Jul 2012Allowed
Johny Vs Ajesh @ Ali, Thomas K.T., Partner, Paragon Rubber Industries, New India Assurance Co. Ltd. and Vijayan
High Court Of Kerala · (2012) 07 KL CK 0294
Motor Vehicles Act, 1988 — Section 163A
High Courts19 Jul 2012
M/S. S.B. Tex Vs The Commercial Tax Officer, Wadakkanchery, Pin - 680582 and Inspecting Assistant Commissioner, Department Commercial Taxes, Thrissur, Pin - 680004
High Court Of Kerala · (2012) 07 KL CK 0280
Kerala Revenue Recovery Act, 1968 — Section 71
High Courts19 Jul 2012Dismissed
Krishna Kumar Vs The Joint Regional Transport Officer, (Additional Registering Authority), Guruvayoor, Pin- 680103 and The Joint Regional Transport Officer, Irinjalakuda, Pin- 680121
High Court Of Kerala · (2012) 07 KL CK 0279
High Courts19 Jul 2012Dismissed
Sreesan Vs P.M. S.A. High School
High Court Of Kerala · (2012) 3 KLJ 615 : (2012) 3 KLT 551
High Courts19 Jul 2012Dismissed
Haritha Vs Dhanalakshmi Bank
High Court Of Kerala · (2012) 07 KL CK 0262
High Courts19 Jul 2012
Sarala, Lekshmi Vilasom, Uliyakkoil Cherry Kollam and Chandran, Lekshmi Vilasom, Uliyakkoil Cherry, Kollam Vs Vijayan and Corporation of Kollam
High Court Of Kerala · (2012) 07 KL CK 0261
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts19 Jul 2012
M.M. James, Malayil House, Muttam P.O. Thodupuzha - 685587 and Sunitha James, Malayil House, Muttam P.O. Thodupuzha - 685587 Vs The Authorised Officer, State Bank of Travancore, Zonal Office, Ernakulam- 682036 and The Branch Manager, State Bank of Travancore, Muttom, Thundanganad, Adb Branch P.O. Muttom - 685587
High Court Of Kerala · (2012) 07 KL CK 0247
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 31(i), 31(j)
High Courts19 Jul 2012
Prince Ignasious Polekkattu House Near Amrutha Hospital, Edappally (N), Kochi-24 Vs Peoples Urban Co-op. Bank Ltd No. 51, Head Office, Thripunithura, Ernakulam District and The Assistant General Manager, Peoples Urban Co-Operative Bank Ltd. No. 51, Head Office, Thripunithura, Ernakulam District
High Court Of Kerala · (2012) 07 KL CK 0246
High Courts19 Jul 2012Allowed
Valsala Siva Rajan Vs K. Sivarajan
High Court Of Kerala · (2012) 07 KL CK 0230
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts19 Jul 2012
Remadevi R., Velloor Puthenpurayil House, Anari North, Ayaparambu (P.O), Karuvatta Via., Alleppey District Vs Authorised Officer, Alappuzha District Co-Operative Bank, Veeyapuram Branch, Alappuzha District - 690 514, Branch Manager, Alappuzha District Co-Operative Bank, Veeyapuram Branch, Alappuzha District - 690 514 and General Manager, Alappuzha District Co-Operative Bank, Head Office, Alappuzha-690 501
High Court Of Kerala · (2012) 07 KL CK 0209
High Courts19 Jul 2012
M.J. Paul, Maria Agencies, Market Road, Edappally, Ernakulam Vs The Commercial Tax Officer, Ist Circle, Department of Commercial Taxes, Kalamassery, Cochin, Pin-682034, The Kerala Sales Tax Appellate Tribunal, Additional Bench, Ernakulam, Cochin, Pin-682015 and The Deputy Tahsildar (Revenue Recovery), Taluk Office, Kanayannur, Ernakulam, Pin-682011
High Court Of Kerala · (2012) 07 KL CK 0185