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High Court Of Kerala judgments

54,395 judgments · page 1,188 of 2,720

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High Courts20 Jul 2012Allowed

M/s. New India Assurance Co. Ltd. Vs Prakasan Nair and Others

High Court Of Kerala · (2012) 07 KL CK 0250

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High Courts20 Jul 2012

Molly Sebastian C/o. Varkey Joseph House No. XXVII/74 Vattekunnam, Edappally North Kochi - 24 Vs C.M. Bhadran Chettipparambil House, Vattekunnam, Edappally North Kochi - 24 and Others

High Court Of Kerala · (2012) 07 KL CK 0249

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High Courts20 Jul 2012

Modi Rubber Ltd., Kochi, Ernakulam District Vs State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0248

Kerala General Sales Tax Act, 1963 — Section 17D
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High Courts20 Jul 2012

Abdul Gafoor, Edavanakkattu House, Thiruvanchikulam, Kodungallur,Thrissur District and Abdul Nazar, Edavanakkattu House, Thiruvanchikulam, Kodungallur,Thrissur District Vs Intelligence Officer, Squad No. 1, Department of Commercial Taxes, Pankaj Buildings, Thrissur-680001, Asst.Commissioner (Assessment), Commercial Taxes Special Circle, Thrissur-680001 and Deputy Commissioner (Appeals), Department of Commercial Taxes, Palakkad-678001

High Court Of Kerala · (2012) 07 KL CK 0245

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High Courts20 Jul 2012

Neetha Sebastian Vs Sales Tax Officer, 1st Circle, Commercial Taxes, Ernakulam and Another

High Court Of Kerala · (2012) 54 VST 328

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High Courts20 Jul 2012Dismissed

Dany Jones and Jomon Vs State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0225

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 395
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High Courts20 Jul 2012

T.A. Simon, Kerala Hardware, Oottupara, Wadakkancherry Thrissur District Vs State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0214

Kerala Value Added Tax Act, 2003 — Section 67
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High Courts20 Jul 2012

Vasudevan Vs The Authorised Officer, Federal Bank Ltd. and The Federal Bank Ltd.

High Court Of Kerala · (2012) 07 KL CK 0183

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A)
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High Courts20 Jul 2012

George, Swarnama and Stephen Vs Authorized Officer/Chief Manager, Federal Bank Ltd., Zonal Office, Statue, Thiruvananthapuram - 695 001 and The Manager, Federal Bank Ltd., Kattakada Branch, Kattakada, Thiruvananthapuram - 695 001

High Court Of Kerala · (2012) 07 KL CK 0182

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 31(i)
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High Courts20 Jul 2012

P.V.H. Re Rolling Mills (Now Known As Quality Re Rolling Mills) Vs The Commissioner of Commercial Taxes, Thiruvananthapuram - 695 001, The Deputy Commissioner (Appelas), Commercial Taxes, Kozhikode - 673 001, The Intelligence Officer (IB) - 1, Office of The Deputy Commissioner (Intelligence), Commercial Taxes, Kozhikode - 673 001 and The Sales Tax Officer (Recovery), Office of Deputy Commissioner, Commercial Taxes Department, Kozhikode - 6

High Court Of Kerala · (2012) 07 KL CK 0181

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High Courts20 Jul 2012

Saji Jose, Proprietor, Foreign Automobiles, P.O. Ollukkara, Trichur District Vs The Commercial Tax Officer Commercial Taxes, The Assistant Commissioner (Appeals), Commercial Taxes, The Deputy Tahsildar (RR) and The State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0180

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High Courts20 Jul 2012

M/s. Badhar Traders Vs The Assistant Commissioner (Kerala Value Added Tax), Special Circle, Department of Commercial Taxes, Malappuram - 676 505, Deputy Commissioner (Appeals), Department of Commercial Taxes, Ernakulam - 682 015 and Inspecting Assistant Commissioner, Department of Commercial Taxes, Malappuram At Manjeri - 676 121

High Court Of Kerala · (2012) 07 KL CK 0179

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High Courts20 Jul 2012

Hassan Moideen Vs The District Collector Collectorate, Post Malappuram, Malappuram District - 687370, The Deputy Tahsildar Revenue Recovery, Tirur Taluk, Post Tirur, Malappuram District - 687810 and The Manager, State Bank of Travancore, Kuttippuram Branch, Post Kuttippuram, Malappuram District- 687817

High Court Of Kerala · (2012) 07 KL CK 0178

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High Courts20 Jul 2012Dismissed

Bessy Daniel Vs Ushakumari and Biju. S.

High Court Of Kerala · (2012) 07 KL CK 0150

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17
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High Courts20 Jul 2012

Sudheer.E.K Vs Nazar, Nihas and The Cholamandalam General Insurance Co. Ltd., 2nd Floor, Acel Estate, Chitoor Road, Kochi-11

High Court Of Kerala · (2012) 07 KL CK 0143

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High Courts20 Jul 2012Dismissed

Venugopalan Nair Vs Praveena

High Court Of Kerala · (2012) 07 KL CK 0135

Limitation Act, 1963 — Section 5
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High Courts20 Jul 2012Allowed

Rossy, Biju and Mini Vs V.V. Joy and The Oriental Insurance CO. Ltd., Branch Office, City Heights Building, South Junction, Chalakudy, Thrissur

High Court Of Kerala · (2012) 07 KL CK 0117

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High Courts20 Jul 2012

Pooja Mahesh, K. Prasad and Kala K. Prasad Vs The Commissioner of Police, Thiruvananthapuram City Pin-695001, The Sub Inspector of Police, Poojappura Police Station, Poojappura P.O. Thiruvananthapuram-695001 and Rajagopala Pillai ''Aswathy'', TC 8/1263(2),DNRA-121 Thirumala P.O. Valiyavila, Thiruvananthapuram-695006

High Court Of Kerala · (2012) 07 KL CK 0093

Hindu Marriage Act, 1955 — Section 26
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High Courts20 Jul 2012

K.V. Danny Vs Sibi Joseph @ Celina Sibi

High Court Of Kerala · (2012) 07 KL CK 0085

Divorce Act, 1869 — Section 10A
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High Courts20 Jul 2012

M/s. Videocon Industries Ltd., (Formerly M/s. Videocon International Ltd.) Vs Assistant Commissioner (Assmt), KVAT Special Circle-II, Ernakulam, Inspecting Asst. Commissioner of Commercial Taxes, Kakkanad, Ernakulam, Branch Manager, State Bank of India, Ernakulam South and State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0081

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