High Courts24 Jul 2012
Baheer, P.A. @ Abdul Basheer, P.A. and Others Vs Assistant Labour Officer
High Court Of Kerala · (2012) 4 ILR (Ker) 655
Kerala Headload Workers Act, 1978 — Section 14, 14(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,186 of 2,720
High Courts24 Jul 2012Disposed Off
Xaviers Residency and Another Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 KLJ 328
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 255(4), 263, 28(iv), 40A(5)Kerala Shops and Commercial Establishment Act, 1960 — Section 10, 3(2)(c)
High Courts24 Jul 2012Allowed
Posidon Infrastructure Private Limited Vs The SI of Police and Others
High Court Of Kerala · (2012) 3 KLJ 351
Constitution of India, 1950 — Article 226Kerala Municipalities Act, 1994 — Section 50(2)
High Courts24 Jul 2012
Chandran Koran Vs Palakkandy Assan Koya
High Court Of Kerala · (2012) 07 KL CK 0008
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(b), 11(2)(c), 11(3), 20
High Courts24 Jul 2012
Ann Mary Shinu C. Tom Vs Chesty Varkey and Priya Chesty Varkey
High Court Of Kerala · (2012) 07 KL CK 0005
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 11, 11(12), 12
High Courts23 Jul 2012
Abdul Salim Vs Mugal Theatre and Padiyans Complex
High Court Of Kerala · (2013) 1 KLJ 1 : (2012) 4 KLT 644 : (2013) 1 RCR(Rent) 228
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(iii), 20, 29(1)Kerala Co-operative Societies Act, 1969 — Section 11, 11(12), 11(3), 20, 4
High Courts23 Jul 2012
Dr. N. Venugopal Vs District Collector, Thrissur and Others
High Court Of Kerala · (2012) 07 KL CK 0298
Kerala Building Tax Act, 1975 — Section 5A
High Courts23 Jul 2012
C. Raveendran Panicker Vs Sreekumar and Others
High Court Of Kerala · (2012) 07 KL CK 0292
Constitution of India, 1950 — Article 227
High Courts23 Jul 2012
M/s Damu and Sons Sales Corporation, Hardware Wholesale, Back of KNS Hospital Kottarakkara Vs Syamala
High Court Of Kerala · (2012) 07 KL CK 0291
High Courts23 Jul 2012Dismissed
M.G. Mohanakumar Pillai, Varghese Thomas and M.G. Sunil Kumar Vs State of Kerala and Others
High Court Of Kerala · (2012) 07 KL CK 0282
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Jul 2012Dismissed
Suresh Kumar G.S Vs Santhi Devi and Akshaya
High Court Of Kerala · (2012) 07 KL CK 0267
Constitution of India, 1950 — Article 227
High Courts23 Jul 2012
Gills Mundackal and Sunny Vs The Government of Kerala and Others
High Court Of Kerala · (2012) 07 KL CK 0263
High Courts23 Jul 2012
Muralidharan Unnithan P. Vs State of Kerala, The Director of Health Services, The District Medical Officer of Health and The district collector, Pathanamthitta Additional Fourth Respondent is Impleaded Suo Motu as Per Order Dated 13.1.2012 in O.P(KAT).
High Court Of Kerala · (2012) 07 KL CK 0233
Kerala State and Subordinate Services Rules, 1958 — Rule 5
High Courts23 Jul 2012Allowed
Jaganmayan Balaji and Others Vs Kunjuraman and Others
High Court Of Kerala · (2012) 07 KL CK 0229
High Courts23 Jul 2012Allowed
Shinu Thomas Represented By Guardian Thomas, Puthenpurakkal Ambalakkadavu, Thottackadu, Kottayam Vs Mariamma Joseph and National Insurance Co. Ltd.
High Court Of Kerala · (2012) 07 KL CK 0221
High Courts23 Jul 2012Dismissed
T.M.Varghese Vs The Commissioner of Income Tax, Public Library Building, Sastri Road, Kottayam and The Income Tax Officer, Ward-1, Alleppey
High Court Of Kerala · (2012) 07 KL CK 0213
Income Tax Act, 1961 — Section 143(1)(a), 234B, 244A
High Courts23 Jul 2012
Joseph Joe Issac Vs Shankar Menon and The United India Insurance Company Limited
High Court Of Kerala · (2012) 07 KL CK 0190