COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,184 of 2,720

High Courts25 Jul 2012Allowed

Dr. Shyam Sunder, Ward No. 8, Sai Sadahanam, Pullikunnu, Mankombu P.O, Alappuzha District Vs Circle Inspector of Police, Pullikunu Police Station, Mankomb P.O, Alappuzha - 688504 and Others

High Court Of Kerala · (2012) 3 KLJ 669 : (2012) 3 KLT 698

Headload Workers Act, 1978 — Section 2(m)

High Courts25 Jul 2012Allowed

Thressia Pathrose Vs The Secretary, Aloor Grama Panchayat, Aloor P.O.-680683, Thrissur DT

High Court Of Kerala · (2012) 07 KL CK 0201

High Courts25 Jul 2012Dismissed

Ibrahim Vs Ayisha

High Court Of Kerala · (2012) 07 KL CK 0187

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts25 Jul 2012

E.K. Joseph, Ellickamuriyil House, Nellimala Junction, Periyar Village P.O. Vandiperiyar-685533, Peerumedu Taluk Idukki District Vs Ram Bahadur Thakur Ltd., Siddharth Buildings, 2nd Main Road, Willingdon Island Cochin-682003

High Court Of Kerala · (2012) 07 KL CK 0168

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts25 Jul 2012

Shajeed S Vs Commissioner of Entrance Examinations Office of the Commissioner for Entrance Examinations, Housing Board Buildings, Santhi Nagar, Thiruvananthapuram, Controller of Examinations, University of Kerala, Thiruvananthapuram and The Principal, Government Law College, Ernakulam

High Court Of Kerala · (2012) 07 KL CK 0146

Constitution of India, 1950 — Article 14

High Courts25 Jul 2012

Abdul Latheef Vs State of Kerala and The Sub Inspector of Police

High Court Of Kerala · (2012) 07 KL CK 0138

Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Police Act, 2011 — Section 118, 118(e)Motor Vehicles Act, 1988 — Section 184

High Courts25 Jul 2012

Johnson Vs Sunny. P.P. and The United India Insurance Co. Ltd., Vettukattil Building M.G. Road, Ernakulam

High Court Of Kerala · (2012) 07 KL CK 0133

High Courts25 Jul 2012Allowed

Tangerine, A.K. and Others Vs M/s. Vantage Marketing and Others

High Court Of Kerala · (2012) 3 ILR (Ker) 976 : (2012) 3 KLJ 532

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 9 Rule 13, 46Evidence Act, 1872 — Section 107, 108Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts25 Jul 2012

B. Jaya, Sandeep and Others Vs Laila Beegom, Shafi Manzil, Kilikollur P.O., Kollam, Balachandran Pillai, Vadakkadathu Puthenveedu, Kilikollur P.O., Kollam and United India Insurance Company, Division Office, Kollam

High Court Of Kerala · (2012) 07 KL CK 0097

High Courts25 Jul 2012

Rajagopal M.P. Nair and Mangalam M.P. Represented by the Power of Attorney, The First Appellant Vs Gopalan Nair Chandrasekharan Nair and Others

High Court Of Kerala · (2012) 07 KL CK 0087

High Courts25 Jul 2012Dismissed

C.A. Joseph Vs The District Collector Collectorate, Ernakulam - 682 030 and Others

High Court Of Kerala · (2012) 07 KL CK 0034

Kerala Land Conservancy Act, 1957 — Section 20(a)

High Courts25 Jul 2012Disposed Off

T.T. Kuruvilla Vs Union of India and Others

High Court Of Kerala · (2012) 3 KLJ 799

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(b), 16(1)(c), 17, 17(1), 2(f)Kerala Motor Transport Workers Welfare Fund Board Act, 1985 — Section 24, 3, 4, 4(1)Motor Transport Workers Act, 1961 — Section 2(g)

High Courts25 Jul 2012

Dr. Dorphy P.D. Vs State of Kerala and Others

High Court Of Kerala · (2012) 4 KLJ 390

High Courts25 Jul 2012Dismissed

Prashof Mohan Pillai Vs The State of Kerala, The Kerala Public Service Commission and The Regional Officer Kerala Public Service Commission

High Court Of Kerala · (2012) 07 KL CK 0004

High Courts25 Jul 2012Dismissed

Gopidharan, Punnavila Veedu, Kidangil Herry, Kottarakkara Village, Kollam, Now Residing At Ram Nivas, Vettiilil, Edavattom, Vellimon P.O., Kundara, Kollam Vs Jayakumar, Santhalayam, Puthuvalil, Pullikkada, Asramam Cherry, Kollam-691002 and Others

High Court Of Kerala · (2012) 07 KL CK 0003

High Courts24 Jul 2012Dismissed

Basheer, P. A. and others Vs Assistant Labour Officer

High Court Of Kerala · (2012) 4 ILR (Ker) 346 : (2012) 3 KLJ 824

Kerala Headload Workers Act, 1978 — Section 14, 14(1)

High Courts24 Jul 2012Dismissed

M/S. Aspinwall and CO. (Travancore) Ltd., Cochin Vs Commissioner of Income Tax, Cochin

High Court Of Kerala · (2012) 07 KL CK 0313

Income Tax Act, 1961 — Section 80HHC

High Courts24 Jul 2012Allowed

The Commissioner of Income Tax, Cochin Vs M/s. Harrisons Malayalam Ltd., Wellington Island, Cochin - 3

High Court Of Kerala · (2012) 07 KL CK 0309

Income Tax Act, 1961 — Section 32AB

High Courts24 Jul 2012Allowed

Sainaba Yusuff, Youfel P.U., Noufia P.U. (Rep. By The Guardian and Next Friend, 1st Petitioner) and Shereefa Vs Ziyad T.K., Rajeev T., Rajeev Mandiram and The Oriental Insurance Co. Ltd., Divisional Office, T.H. Tower, Market Road, Muvattupuzha

High Court Of Kerala · (2012) 07 KL CK 0301

High Courts24 Jul 2012Allowed

Ashraf Vs Saji Joseph and United India Insurance Co. Ltd.

High Court Of Kerala · (2012) 07 KL CK 0258