COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,183 of 2,720

High Courts26 Jul 2012

Syamala Vs The Director of Accounts (Postal), GPO Buildings, Thiruvananthapuram-695001, The Deputy Director, Post and Telecommunicating Audit Office, 5th Floor, Corporation Building, Thiruvananthapuram-695033 and Radhamani

High Court Of Kerala · (2012) 07 KL CK 0268

Pensions Act, 1871 — Section 4

High Courts26 Jul 2012

Omanamma Vs Union of India

High Court Of Kerala · (2012) 07 KL CK 0251

High Courts26 Jul 2012Dismissed

Kochukuttan Vs Davis, Sreenivasan and Kalyani

High Court Of Kerala · (2012) 07 KL CK 0198

Transfer of Property Act, 1882 — Section 52

High Courts26 Jul 2012Allowed

Prasidha Rajiv, Sneha Rajiv, Represented By Her Next Friend and Mother, Prasidha Rajiv, The 1st Petitioner and M.P. Shreemathi Vs C.M. Maharoof, Haneefa and United India Insurance CO.Ltd.

High Court Of Kerala · (2012) 07 KL CK 0155

High Courts26 Jul 2012Allowed

Abdul Kareem A.M., Alangattukaran House, Mala P.O., Thrissur District and Noorjahan P.H. Vs P. Periya Samy, Elampuliampalayam, Kalaparikadu, Varagurampatty, Andipalayam Post, Thiruchengodu, Tamilnadu and Others

High Court Of Kerala · (2012) 07 KL CK 0134

High Courts26 Jul 2012

Lalilthambika Nair and Others Vs P.P. Hassan Rawther Chackalackal House, Erumely, Kottayam - 686509 and National Insurance Co. Ltd., Sastri Road, Kottayam - 686001

High Court Of Kerala · (2012) 07 KL CK 0124

Workmens Compensation Act, 1923 — Section 4(1)

High Courts26 Jul 2012

Vinodan Vs State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0104

Criminal Procedure Code, 1973 (CrPC) — Section 209, 232, 307, 313, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 325

High Courts26 Jul 2012Dismissed

Kesavan Gangadharan and Others Vs Kesavan Rajendran, Kuttyamma Indiramma and Indiramma Ambily

High Court Of Kerala · (2012) 07 KL CK 0101

High Courts26 Jul 2012

United India Insurance Co. Ltd. Simis Complex, Kuruppam Road, Thrissur Vs Mini and Others

High Court Of Kerala · (2012) 07 KL CK 0100

Workmens Compensation Act, 1923 — Section 3

High Courts26 Jul 2012Allowed

Ajith @ Ajith Kumar Menon Vs Udayakumar and United India Insurance Co Ltd.

High Court Of Kerala · (2012) 07 KL CK 0088

High Courts26 Jul 2012Dismissed

Shanavas Babu Vs State of Kerala

High Court Of Kerala · (2013) CriLJ 74 : (2012) 3 KLJ 701 : (2012) 3 KLT 701

Criminal Procedure Code, 1973 (CrPC) — Section 104, 438, 482Passports Act, 1967 — Section 10, 10(3), 10(3)(e), 10(3)(h)Penal Code, 1860 (IPC) — Section 34, 406, 498A

High Courts26 Jul 2012Allowed

A. Yamina Pasha Vs The Special Tahsildar LA, Kasaragod, Pin 670121, The Executive Engineer PWD Roads Division, Kasaragod Pin 670121 and The District Collector, Kasaragod Pin 670121

High Court Of Kerala · (2012) 07 KL CK 0072

Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)

High Courts26 Jul 2012Dismissed

P.P. Usha Vs N.K. Anitha and Anitha P.K.

High Court Of Kerala · (2012) 07 KL CK 0033

Civil Procedure Code, 1908 (CPC) — Section 115Kerala Panchayat Raj Act, 1994 — Section 102(1)(d)(iii), 78

High Courts25 Jul 2012Allowed

Babu Nair Vs State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0317

Criminal Procedure Code, 1973 (CrPC) — Section 313

High Courts25 Jul 2012Dismissed

K. Ruhiyanath Beevi U.P.S.A., V.V.H.S. Ayathil, Kollam Vs State of Kerala and The Manager, V.V.H.S., Ayathil, Kollam

High Court Of Kerala · (2012) 07 KL CK 0315

High Courts25 Jul 2012

The Oriental Insurance Co. Ltd. Vs Imbichali.T. and C.K. Mohammed, Chenachamkandy House, P.O.Padanilam, Kunnamangalam, Calicut-673 571

High Court Of Kerala · (2012) 07 KL CK 0310

High Courts25 Jul 2012Dismissed

Lalitha. V.N. Vs State of Kerala and Others

High Court Of Kerala · (2012) 07 KL CK 0266

High Courts25 Jul 2012Allowed

The Manager, United India Insurance Company Limited Vs V.K. Vijayalakshmi, Nisha Aniyan, Salil K.G. and Rakhi Bel Dev

High Court Of Kerala · (2012) 07 KL CK 0264

High Courts25 Jul 2012

Dr. K. Abdul Rahman, C/o. Savera Hospital Vs State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0252

Kerala Value Added Tax Act, 2003 — Section 47(2)

High Courts25 Jul 2012

Ruban Vs State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0244

Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 302, 34, 394