High Courts24 Jul 2012
Associated Agencies Malikayil Buildings Vs State of Kerala and Commercial Tax Officer 1st Circle, Kottayam
High Court Of Kerala · (2012) 07 KL CK 0253
Kerala Value Added Tax Act, 2003 — Section 25(1), 25(1), 94
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,185 of 2,720
High Courts24 Jul 2012Allowed
Manuel @ Manappan Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0236
Penal Code, 1860 (IPC) — Section 379
High Courts24 Jul 2012Dismissed
Poabs Group Enterprises Pvt. Ltd., Ram Bhadur Thakkur Company Ltd. and Manoj Mohan Sharma Vs Kussum Singh, Abhishek Singh and Jose M. Thomas Roy
High Court Of Kerala · (2012) 07 KL CK 0235
High Courts24 Jul 2012Dismissed
Mathew Sam Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0234
Kerala Revenue Recovery Act, 1968 — Section 49
High Courts24 Jul 2012Dismissed
Divisional Manager, Syndicate Bank Vs Assistant Secretary, Syndicate Bank and Others
High Court Of Kerala · (2013) 136 FLR 698
Companies Act, 1956 — Section 617Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 58, 59, 72
High Courts24 Jul 2012Dismissed
Bineesh.V. Pillai Vs Prasannakumari Amma
High Court Of Kerala · (2012) 07 KL CK 0224
High Courts24 Jul 2012Allowed
The Commissioner of Income Tax, Cochin Vs M/s. Forbes, Ewart and Figgis (P) Ltd., Cochin-3
High Court Of Kerala · (2012) 07 KL CK 0220
Income Tax Act, 1961 — Section 37, 37(4)
High Courts24 Jul 2012Dismissed
Commissioner of Customs, Cochin Vs Shree Simandar Enterprises
High Court Of Kerala · (2012) 283 ELT 369 : (2013) 18 GSTR 209
Customs Act, 1962 — Section 27
High Courts24 Jul 2012Allowed
Ajith T.P., C. No. 9850, Central Prison, Kannur Vs The State of Kerala
High Court Of Kerala · (2012) 4 KLJ 62 : (2012) 4 KLT 73
Constitution of India, 1950 — Article 136, 142, 21Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 313, 435, 482Penal Code, 1860 (IPC) — Section 34, 392, 398, 414
High Courts24 Jul 2012
Paulose Alias Paily Vs Benny Varghese, Represented By Power of Attorney Holder V.P. John and Others
High Court Of Kerala · (2012) 07 KL CK 0199
Registration Act, 1908 — Section 59, 60Succession Act, 1925 — Section 63(c)
High Courts24 Jul 2012
Sajin Joy, Proprietor, M/s. Planet Constructions, Puthencruz P.O., Ernakulam-682 308 Vs Commercial Tax Officer (Works Contract), Department of Commercial Taxes, Ernakulam-682 013 and Commercial Tax Inspector, Commercial Tax Checkpost, Walayar-678 121
High Court Of Kerala · (2012) 07 KL CK 0186
Central Sales Tax Act, 1956 — Section 8(3)(b)Kerala Value Added Tax Act, 2003 — Section 47(2)
High Courts24 Jul 2012
Dr. S. Venugopu Research Officer (Rtd.), Scert, ''Vinod'' Meleputhen Veedu, Kannanmoola, Thiruvananthapuram Vs State Council of Educational Research and Training (Scert) Thiruvananthapuram - 695012, The Senior Administrative Assistant State Council of Education Research and Training (Scert) Thiruvananthapuram- 695012 and The Director of Public Instruction Thiruvananthapuram - 695001
High Court Of Kerala · (2012) 07 KL CK 0167
Kerala Lok Ayukta Act, 1999 — Section 12, 2, 20, 8, 8(1)
High Courts24 Jul 2012Dismissed
A.J. Shabu and Others Vs Jameskutty Jacob and Others
High Court Of Kerala · (2012) 07 KL CK 0125
Limitation Act, 1963 — Article 64
High Courts24 Jul 2012Dismissed
Syndicate Bank Vs Assistant Secretary
High Court Of Kerala · (2012) 135 FLR 355 : (2012) 3 KLT 610
Companies Act, 1956 — Section 617Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 58, 59, 72
High Courts24 Jul 2012
Prem Vijayan Vs State of Kerala
High Court Of Kerala · (2013) 2 Crimes 191 : (2012) 4 KLJ 11 : (2012) 4 KLT 330
Penal Code, 1860 (IPC) — Section 156, 173, 190, 201, 34
High Courts24 Jul 2012Dismissed
Poonjar Koickal Royal Family Trust Vs P. Kerala Varma Valiya Raja (Died) and Others
High Court Of Kerala · (2012) 07 KL CK 0078
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts24 Jul 2012
Baby Antony Vs The Commercial Tax Officer, Department of Commercial Taxes and The Deputy Tahasildar (RR)
High Court Of Kerala · (2012) 07 KL CK 0074
High Courts24 Jul 2012
Chungath Medical Stores and C.D. Unnimon, Managing Partner, Chungath Medical Stores Vs K.M. Elias and State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Jul 2012Allowed
Hameed T. Abdulla and Others Vs Koyenco Autos Pvt. Ltd. and Others
High Court Of Kerala · (2012) 4 KLJ 212
Constitution of India, 1950 — Article 227
High Courts24 Jul 2012Dismissed
Mariamma John Vs Baby George
High Court Of Kerala · (2012) 07 KL CK 0055
Easements Act, 1882 — Section 15