High Courts17 Jul 2012
Kunjupennu Narayani Vs The Union of India and The Principal Secretary To Government
High Court Of Kerala · (2012) 07 KL CK 0128
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,192 of 2,720
High Courts17 Jul 2012
Jithu N.S. Vs K.C. Joy, Kakkanattil House, Kalamboor P.O. Piravom and Others
High Court Of Kerala · (2012) 07 KL CK 0119
High Courts17 Jul 2012Allowed
Sujatha S. Nair Sree Rangam, Kattuvankonam, Poothakkulam P.O. Kollam, Dinesh, Dileep and Deepa Vs Thajinisa Valathungal P.O., Kollam, Nahas, Vayalil Veedu, Manakkadu,(Near Malikavayalil Thykkavu) Thekkevila Cherry, Kundakkal Village, Kollam and M/s Oriental Insurance Co. Ltd., L.I.C. Building, Chinnakkada, Kollam
High Court Of Kerala · (2012) 07 KL CK 0115
High Courts17 Jul 2012
Bhavani (died) and Others Vs Somasekharan, Chandramathi, K. Rajan and Indira
High Court Of Kerala · (2012) 07 KL CK 0098
Kerala Panchayat Raj Act, 1994 — Section 68
High Courts17 Jul 2012
Majeed P.V. Vs The Commercial Tax Officer, Department of Commercial Taxes, Kothamangalam P.O., Ernakulam District-686 651
High Court Of Kerala · (2012) 07 KL CK 0061
High Courts17 Jul 2012Dismissed
M.A. Azeez Vs State of Kerala, , The Secretary, Corporation of Kochi and The Chairman, Cochin Port Trust
High Court Of Kerala · (2012) 07 KL CK 0060
Kerala Municipalities Act, 1994 — Section 369(3)
High Courts17 Jul 2012Dismissed
Santhabhai Amma Vs The Recovery Officer, Debt Recovery Tribunal, 8th Floor, K.S.H.B. Building, Panampilly Nagar, Kochi- 682 036 and The Authorised Officer, State Bank of Travancore, P.B. No. 22, M.G. Road, Thiruvananthapuram
High Court Of Kerala · (2012) 07 KL CK 0041
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17
High Courts17 Jul 2012
Muhammed Vs The Deputy Tahsildar (Revenue Recovery) Ernad, Manjeri, Malappuram District Pin-676121 and The Branch Manager State Bank of Travancore, Cherukavu A.D.B. Branch Cherukavu, Malappuram District, Pin-673637
High Court Of Kerala · (2012) 07 KL CK 0040
High Courts17 Jul 2012Allowed
Cemex Projects Vs Intelligence Officer, Squad No. 1, Commercial Taxes, Mattancherry at Mini Civil Station, Aluva, Ernakulam District, Pin - 683101 and Asst. Commissioner (Works Contract), Commercial Taxes, Old Railway Station Road, Kochi - 682018
High Court Of Kerala · (2012) 07 KL CK 0037
Kerala Value Added Tax Act, 2003 — Section 67(1)
High Courts16 Jul 2012Allowed
National Insurance Company Limited Vs Roy P.C.
High Court Of Kerala · (2012) 07 KL CK 0296
High Courts16 Jul 2012Dismissed
Vijayakumar, N.P. Vs Narayanikutty Amma
High Court Of Kerala · (2012) 3 ILR (Ker) 572 : (2012) 3 KLJ 495
Securities Contracts (Regulation) Act, 1956 — Section 2(g), 4, 4(2)(i)
High Courts16 Jul 2012Dismissed
Janu Vs Thanka
High Court Of Kerala · (2012) 3 KLJ 736 : (2012) 3 KLT 575
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 68, 69Succession Act, 1925 — Section 63, 71
High Courts16 Jul 2012Allowed
Aneeshkumar. A. Vs The New India Assurance Co. Ltd., Aristo Complex, Mahe Post
High Court Of Kerala · (2012) 07 KL CK 0274
High Courts16 Jul 2012
K.A. Hassankutty and Mohanan. P. Vs V.J. Joseph and Cherthala Municipality
High Court Of Kerala · (2012) 07 KL CK 0271
Constitution of India, 1950 — Article 226Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)
High Courts16 Jul 2012
The Manager, Kvup School Pangodu P.O., Thiruvananthapuram Vs Sreeja J.T. and Others
High Court Of Kerala · (2012) 07 KL CK 0269
High Courts16 Jul 2012Allowed
Skyline Builders Vs The Commissioner of Income Tax, Central Revenue Building, I.S. Press Road, Cochin - 682018
High Court Of Kerala · (2012) 07 KL CK 0259
Income Tax Act, 1961 — Section 143(2)
High Courts16 Jul 2012Dismissed
Food Corporation of India Vs T.M. Abdul Saleem, Motharam Road, Toll Gate, Edappally P.O., Cochin-24
High Court Of Kerala · (2012) 07 KL CK 0255
Limitation Act, 1963 — Article 26
High Courts16 Jul 2012Dismissed
Sunu Francis @ Sunu Vs State of Kerala Public Prosecutor, High Court of Kerala, Ernakulam
High Court Of Kerala · (2012) 07 KL CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428, 432, 433Penal Code, 1860 (IPC) — Section 300, 302