High Courts13 Jul 2012Allowed
Jalaja Dileep Vs Revenue Divisional Officer and others
High Court Of Kerala · (2012) 3 ILR (Ker) 601 : (2012) 3 KLJ 342 : (2012) 3 KLT 333
Kerala Land Tax Act, 1961 — Section 18, 6, 6(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,194 of 2,720
High Courts13 Jul 2012
Sivananda, N.R. (Dr.) Vs State of Kerala
High Court Of Kerala · (2012) 3 ILR (Ker) 592 : (2012) 3 KLJ 431
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 482Penal Code, 1860 (IPC) — Section 304(A), 34
High Courts13 Jul 2012Dismissed
Sahya Trading Company (P) Ltd. Vs Commercial Tax Officer, Third Circle, Peroorkada, Thiruvananthapuram-695 005 and Commissioner of Commercial Taxes, Kerala, Thiruvananthapuram-695033
High Court Of Kerala · (2012) 07 KL CK 0203
Kerala Value Added Tax Act, 2003 — Section 94
High Courts13 Jul 2012
Dinesh Rao Vs The Senior Branch Manager, The Syndicate Bank, Kundara Branch, Kollam District Pin - 691501 and The Secretary, The Kerala Samstana Vyapari Vyavasaya Samithi Iravipuram Area Commiitee, Umayanellur P.O. Kollam District, Pin - 691589
High Court Of Kerala · (2012) 07 KL CK 0202
High Courts13 Jul 2012Dismissed
Kerala State Co-operative Employees Pension Board Vs T.P. Nanu and Others
High Court Of Kerala · (2012) 4 KLJ 349 : (2013) LabIC 741
High Courts13 Jul 2012
K.K. Yusuff, Proprietor, ''In Style'', Toll Junction Edappally P.O., Pin-682024 Vs Union Bank of India and Saju Kadavil (K.A. Saju)
High Court Of Kerala · (2012) 07 KL CK 0177
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 14
High Courts13 Jul 2012
Jayamala Vs State of Kerala and Another
High Court Of Kerala · (2013) CriLJ 622 : (2012) 3 KLJ 454
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 473, 482Penal Code, 1860 (IPC) — Section 120B, 153A, 173(2), 295A
High Courts13 Jul 2012
Lijeesh K. Vs State of Kerala
High Court Of Kerala · (2012) 3 KLJ 240
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Jul 2012Dismissed
Gopinathan Vs Nedungadi Bank Ltd.
High Court Of Kerala · (2013) 3 KLT 115
High Courts13 Jul 2012Allowed
Karunakaran Nambiar Vs State of Kerala
High Court Of Kerala · (2012) 4 ILR (Ker) 361 : (2012) 3 KLJ 685
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(3), 195, 463, 471Penal Code, 1860 (IPC) — Section 172, 173, 175, 176, 177
High Courts13 Jul 2012Dismissed
Trivandrum Club Vs Sales Tax Officer (Luxury Tax)
High Court Of Kerala · (2012) 3 KLJ 816 : (2012) 3 KLT 682 : (2012) 54 VST 442
Kerala Tax on Luxuries Act, 1976 — Section 4(2A)
High Courts13 Jul 2012
Jacob Mathew and Another Vs Manikantan alias G. Mani and Another
High Court Of Kerala · (2012) 3 KLJ 567
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502
High Courts12 Jul 2012Allowed
Divisional Forest Officer Vs Abid @ Abid Mohammed
High Court Of Kerala · (2012) 3 KLJ 833
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Wild Life (Protection) Act, 1972 — Section 2(16), 2(36), 39(1)(d), 50, 51
High Courts11 Jul 2012
Johny J. Vilangadan Vs General Manager, Southern Railway and Another
High Court Of Kerala · (2012) 07 KL CK 0333
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 14, 15
High Courts11 Jul 2012Dismissed
K.A. Muhammed Asharaf and Another Vs The State of Kerala and Another
High Court Of Kerala · (2013) 1 Crimes 426 : (2012) 3 KLJ 691
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Prevention of Food Adulteration Act, 1954 — Section 16(ia)(ii), 2(1)(a)(e)(j), 2(v), 7(i)
High Courts11 Jul 2012Allowed
Antony Pattukulangara Vs E.N. Appukuttan Nair and Others
High Court Of Kerala · (2012) 3 KLJ 727
Kerala Co-operative Societies Act, 1969 — Section 2(oa), 2(ob), 28(1C)
High Courts11 Jul 2012Allowed
Arun Kumar S. and Another Vs Abdubaker Sidhique and Another
High Court Of Kerala · (2012) 3 KLJ 819
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Kerala Police Act, 1960 — Section 38, 52, 64(3)Penal Code, 1860 (IPC) — Section 283, 294(b), 321, 323, 34
High Courts10 Jul 2012Dismissed
Anandan Vs Assistant Labour Officer
High Court Of Kerala · (2012) 3 KLJ 233 : (2012) 3 KLT 347
Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Shops and Commercial Establishment Act, 1960 — Section 2, 2(7), 2(8), 2(e), 20