COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,195 of 2,720

High Courts10 Jul 2012

T. Chekunni Vs The Authorized Officer Deputy General Maanger Malappuram District Co-operative Bank Ltd. Head Office, Malappuram Pin 676505 and The Manager Malappuram District Co-operative Bank Ltd. Kalikavu Branch, Malappuram District, Pn 676525

High Court Of Kerala · (2012) 07 KL CK 0176

High Courts10 Jul 2012

K.S. Santhosh, Prop. Quality Machinery Suppliers, Room No. 9/1269 Old), 10/569 (New), Mootharayil Complex, Koottupatha, Bpl Junction, Palakkad Vs The Commercial Tax Officer, 2nd Circle, Palakkad, Pin- 678 001, The Assistant Commissioner (Appeals), Department of Commercial Taxes, Palakkad, Pin- 678001 and Inspecting Assistant Commissioner, Department of Commercial Taxes, Palakkad- 678 001

High Court Of Kerala · (2012) 07 KL CK 0175

High Courts10 Jul 2012

Manju A. Nair Vs State of Kerala

High Court Of Kerala · (2013) 2 Crimes 52 : (2013) 1 Crimes 428 : (2012) 4 KLJ 356 : (2012) 4 KLT 39

Constitution of India, 1950 — Article 14, 16, 21Protection of Women From Domestic Violence Act, 2005 — Section 12, 2, 2(q), 3

High Courts10 Jul 2012

F.H. Nazeer Ahammed Vs State of Kerala

High Court Of Kerala · (2012) 53 VST 21

Insolvency Act, 1955 — Section 13, 20, 7Kerala Value Added Tax Act, 2003 — Section 16(10)

High Courts09 Jul 2012

Shihab A.M, AMS Traders, Kandathara, Allapra, Perumbavoor Vs Intelligence Inspector, Commercial Taxes, Mattancherry, Camp At Aluva Mini Civil Station, Aluva- 683 101

High Court Of Kerala · (2012) 07 KL CK 0312

Kerala Value Added Tax Act, 2003 — Section 47(2), 69(1)

High Courts09 Jul 2012

Mathew George, Proprietor, M.M. Trading Company (Hotel Ganga), Muvattupuzha Vs Commercial Tax Officer, Muvattupuzha Pin-686 661, Deputy Commissioner (Appeals), Commercial Taxes, Ernakulam Pin-682 015, Inspecting Assistant Commissioner, Commercial Taxes, Muvattupuzha Pin-686 661 and State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0311

Kerala General Sales Tax Act, 1963 — Section 17(3), 7, 7(b)

High Courts09 Jul 2012

Gary Naresh Rajan Vs Radha Rajan

High Court Of Kerala · (2012) 3 ILR (Ker) 623 : (2012) 3 KLJ 404

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 126Family Courts Act, 1984 — Section 7, 7(1)

High Courts09 Jul 2012Dismissed

Sreekumar and others Vs State of Kerala

High Court Of Kerala · (2012) 3 ILR (Ker) 609 : (2012) 3 KLJ 406

Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Penal Code, 1860 (IPC) — Section 332, 34

High Courts09 Jul 2012

Pramod Kumar and Rethi Pramod Kumar Vs The Pathanamthitta District Co-Operative Bank Ltd.

High Court Of Kerala · (2012) 07 KL CK 0239

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14

High Courts09 Jul 2012Allowed

Savithri Antharjanam Vs The Corporation of Kochi and The State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0140

Income Tax Act, 1961 — Section 194LA

High Courts09 Jul 2012

Abdul Saleem Vs Regional Transport Officer and Regional Transport Authority Kozhikode

High Court Of Kerala · (2012) 07 KL CK 0139

High Courts09 Jul 2012Dismissed

M/s. Excel Timbers (P)Limited Vs Intelligence Officer, Squad NO. II, Commercial Taxes, Municipal Shopping Complex, New Bus Stand, Thalassery-670 101 and Intelligence Officer, Squad No. II, Office of The Inspecting Assistant Commissioner, (Intelligence), Commercial Taxes, Nirmal Arcade, Eranhipalam, Kozhikode-673 006

High Court Of Kerala · (2012) 07 KL CK 0103

Kerala Value Added Tax Act, 2003 — Section 46(3), 47(2), 47(6)

High Courts09 Jul 2012Dismissed

Smitha Mathew Vs Authorised Officer/Chief Manager, State Bank of India, Angamaly Branch, Angamaly P.O., Ernakulam District-683 572 and Others

High Court Of Kerala · (2012) 07 KL CK 0102

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17

High Courts09 Jul 2012Allowed

State Bank Of India Vs M/s. Vijaya Constructions and Others

High Court Of Kerala · (2012) 07 KL CK 0089

High Courts09 Jul 2012Allowed

Malabar Sand and Stones (P) Ltd. Vs Catholic Syrian Bank Ltd.

High Court Of Kerala · AIR 2013 Ker 25 : (2013) 2 BC 282 : (2012) 111 CLA 418 : (2013) 1 ILR (Ker) 624 : (2012) 4 KLJ 41 : (2012) 4 KLT 27

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(3A), 13(4)

High Courts09 Jul 2012Allowed

V. Rajagopalan Vs University of Calicut and Others

High Court Of Kerala · (2012) 3 KLJ 347

Constitution of India, 1950 — Article 14

High Courts09 Jul 2012Dismissed

C.K. Sobhana Vs The District Collector and Others

High Court Of Kerala · (2012) 3 KLJ 687

Kerala Education Act, 1958 — Section 11, 12, 12A, 12A(1), 12A(2)

High Courts09 Jul 2012Dismissed

Parry Agro Industries Ltd. Vs Jt. CIT

High Court Of Kerala · (2012) 07 KL CK 0020

Income Tax Act, 1961 — Section 143(2), 32, 32(1), 32AB, 37

High Courts07 Jul 2012

Sudhannaya Vs Umashankar Valsan

High Court Of Kerala · (2013) 2 Crimes 550

Protection of Women from Domestic Violence Act, 2005 — Section 18, 19, 26(1)

High Courts06 Jul 2012

Asharaf Vs Eramala Grama Panchayat

High Court Of Kerala · (2012) 3 KLJ 849 : (2012) 3 KLT 323