COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,154 of 2,720

High Courts18 Oct 2012Dismissed

Koncherry Weavers (P) Limited Vs The Deputy Commissioner of Customs, Customs House, Cochin and The Superintendent of Central Excise, Coimbatore III-E Range, Coimbatore - 641008

High Court Of Kerala · (2012) 10 KL CK 0015

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High Courts18 Oct 2012Disposed Off

Hi-Tech Electro Thermics (P.) Ltd. Vs State Level Committee for Sales Tax Exemption and Others

High Court Of Kerala · (2013) 63 VST 223

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High Courts17 Oct 2012

K.G. Sunil Kumar, K.G. Deepak, Sudeep K.G. and Smt. Karthiyani. K. Vs Branch Manager, SBT, Vadanappally Branch, Thrissur 680614 and Chief Manager (Advances), (Authorised Officer), Regional VI, Regional Office, SBT, Thrissur 680001

High Court Of Kerala · (2012) 10 KL CK 0119

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14

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High Courts17 Oct 2012

Parayil Food Products Pvt. Ltd. Vs Commissioner of Commercial Taxes Commissionerate of Commercial Taxes Trivandrum 695001, Dy. Commissioner of Commercial Taxes, Alleppey 688001 and Commercial Tax Officer Office of The AIT and Commercial Tax Officer Kutyhiyathode, Alleppey District Pin 688533

High Court Of Kerala · (2012) 10 KL CK 0118

Kerala Value Added Tax Act, 2003 — Section 24

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High Courts17 Oct 2012

Madhusoodanan M., Vocational Higher Secondary Teacher in R and A.C. and Mani. K., Vocational Higher Secondary Teacher in Accountancy and Auditing, Gopal Memorial Vocational Higher Secondary School, Thiruvalathur, Palakkad Vs State of Kerala and Others

High Court Of Kerala · (2012) 10 KL CK 0090

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High Courts17 Oct 2012

Johny Kuruvilla Vs Lizamma Augustine Member, Company Law Board, Chennai Bench Corporate Law Bhavan, 3rd Floor 29, Rajaji Salai Opposite to Beach Station, Chennai 600001

High Court Of Kerala · (2012) 10 KL CK 0063

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High Courts17 Oct 2012Dismissed

S.R. Kalyanakrishnan Panicker, Sreekrishna Mandiram, Thithamel, Chengannur and G. Gopinath Vs M/s. Green City Heritage P. Ltd. and Others

High Court Of Kerala · (2012) 10 KL CK 0060

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High Courts17 Oct 2012Dismissed

N. Aravindakshan and Another Vs Olympic Credit Corporation

High Court Of Kerala · (2012) 4 KLJ 466

Kerala Money Lenders Act, 1958 — Section 17

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High Courts16 Oct 2012Allowed

Siraj @ Sachu, Mohammed Ali, Rahima and Sajeena Vs M. Meeranan Meera, Mini Cottage, Vettipram, Pathanamthitta and State of Kerala

High Court Of Kerala · (2012) 10 KL CK 0120

Penal Code, 1860 (IPC) — Section 109, 120B, 167, 217, 218

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High Courts16 Oct 2012Dismissed

Surendran P.A., ST. No. 1065 (P), P C B Department, M/s ITI Limited, Kanjikode West P.O., Palakkad-678623 Vs M/s. ITI Limited

High Court Of Kerala · (2012) 10 KL CK 0114

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(s)

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High Courts16 Oct 2012Dismissed

State of Kerala Vs Shibu Cherian and Others

High Court Of Kerala · (2012) 10 KL CK 0113

Criminal Procedure Code, 1973 (CrPC) — Section 161, 248(1)Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149

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High Courts16 Oct 2012

Mayyeri Mohammedkutty Haji Vs Nazar

High Court Of Kerala · (2012) 10 KL CK 0111

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9

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High Courts16 Oct 2012Dismissed

Dr. C.K.K. Kuldeep Kumar and Dr. T. Prasandan Vs The Chairman, Pariyaram Medical College Pariyaram, Kannur District-670503 A Unit Under Kerala State Co-operative Hospital Complex and Centre for Advanced Medical Services Limited and Others

High Court Of Kerala · (2012) 10 KL CK 0092

Constitution of India, 1950 — Article 226

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High Courts16 Oct 2012Dismissed

Dr. K.P. Swaroop Kumar Vs State of Kerala, Dr. Padiar Memorial Homeopathic Medical College, Controlling Officer, Government Homoeo College and Principal, Dr. Padiar Memorial Homeopathic Medical College

High Court Of Kerala · (2012) 10 KL CK 0091

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High Courts16 Oct 2012Dismissed

Meril Joseph Kallupurackal Holy Trinity, Haripad P.O. Alappuzha Vs State of Kerala and Others

High Court Of Kerala · (2012) 10 KL CK 0081

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High Courts16 Oct 2012Allowed

K. Ravindran, Residing at Kattunkal House, Vandanam P.O., Alappuzha and C.N. Prabhakaran, Residing at Prem Nivas Vandanam P.O., Alappuzha Vs Aji. S, S.N.D.P. Yogam, Kollam and S.N.D.P. Union

High Court Of Kerala · (2012) 10 KL CK 0080

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High Courts16 Oct 2012

P.S. Abdul Rasheed Pokkakkillath House, Rahath Manzil, Ovungal Bazar, Chavakkad Vs The Regional Transport Authority and The Secretary, Regional Transport Authority

High Court Of Kerala · (2012) 10 KL CK 0074

Motor Vehicles Act, 1988 — Section 81

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High Courts16 Oct 2012Allowed

Mildrit Fernandez Vs Treesa Rocky and Others

High Court Of Kerala · (2012) 10 KL CK 0048

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High Courts16 Oct 2012

Muhammed Sabir @ Sabir T Vs Cantonment Board Cannanore and Estate Officer Contonment Board

High Court Of Kerala · (2012) 10 KL CK 0046

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High Courts16 Oct 2012

M/s. Meher Fabricators Vs Additional Commissioner of Central Excise Customes and Service Tax and Union of India

High Court Of Kerala · (2013) 38 STT 180

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