High Courts16 Oct 2012
Rajalakshmi P.P. and Others Vs Union of India, State of Kerala and The Director of Social Welfare, Directorate of Social Welfare
High Court Of Kerala · (2012) 10 KL CK 0040
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,155 of 2,720
High Courts16 Oct 2012
Dharman, Prakashan, Kanakambaran And Radhakrishnan Vs State of Kerala
High Court Of Kerala · (2012) 10 KL CK 0038
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 323
High Courts16 Oct 2012
B.M Subraya Hegde and Others Vs Nalini Shenoy
High Court Of Kerala · (2012) 4 KLJ 512
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)(ii)Kerala Land Reforms Act, 1963 — Section 103, 85, 85(5), 86
High Courts15 Oct 2012
Ayurveda Hospital Managements Association Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 741 : (2012) 4 KLT 528 : (2012) 56 VST 327
Kerala Tax on Luxuries Act, 1976 — Section 4(1)(iii)
High Courts15 Oct 2012Allowed
Valappil Rajan Vs Madicherry Gangadharan and Another
High Court Of Kerala · (2012) 4 KLJ 517
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 16Kerala Panchayat Raj Act, 1994 — Section 102(l)(d)(iii), 76(3), 94
High Courts15 Oct 2012Allowed
M/s. Tip Top Furniture Industries Vs Simi Salim, Salim Hameed and Abdul Latheef
High Court Of Kerala · (2012) 10 KL CK 0082
High Courts15 Oct 2012
Private ITI Management Association and N.I. Institute of Engineering Private ITI Vs Union of India and Others
High Court Of Kerala · (2012) 10 KL CK 0058
High Courts15 Oct 2012Allowed
Rajan Vs Gangadharan
High Court Of Kerala · (2012) 4 KLT 370
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 16Kerala Panchayat Raj Act, 1994 — Section 102(1)(d)(iii), 76(3), 94
High Courts15 Oct 2012
Belhouse Associates Pvt. Ltd., Civil Contractors, Post Box No. 2383, 39/4083 M.G. Road(W), Ravipuram, Kochi-682016, Jose Antony Kokkad, 72 HB, Panampilly Nagar, Kochi-682016 and Jayan Antony, 9 HB, Panampilly Nagar, Kochi-682016 Vs Sundaram Finance Ltd., Jacob Valakuzhi, Techni Bharathi Ltd. and V. Sivaswamy, Retired District and Sessions Judge, 41/404, Kausika Rajaji Road, Ernakulam, Kochi-682035
High Court Of Kerala · (2012) 10 KL CK 0043
Arbitration Act, 1940 — Section 14(2), 17, 30, 33, 41(b)
High Courts14 Oct 2012
Abdul Rasheed and Another Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 524
Criminal Procedure Code, 1973 (CrPC) — Section 482Immoral Traffic (Prevention) Act, 1956 — Section 13, 13(1), 13(2), 14, 15Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 41, 42
High Courts12 Oct 2012Dismissed
Sarada Vs Divakara Kurup
High Court Of Kerala · (2013) 1 KLJ 145
Evidence Act, 1872 — Section 45, 73Specific Relief Act, 1963 — Section 20
High Courts12 Oct 2012
Bhava Khan Vs The Executive Engineer, PWD, Building Division, Kunnumpuram, Ernakulam. Pin - 682021 and Others
High Court Of Kerala · (2012) 10 KL CK 0116
High Courts12 Oct 2012
G. Mohana Kurup Vs State of Kerala and Prasannakumar, Sreeramajayam Veedu also Known as Punnamoottil Kandalloor Vadakkum Muri
High Court Of Kerala · (2012) 10 KL CK 0110
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts12 Oct 2012Dismissed
C.V. Thankappan and Anil Kumar, Represented by Power of Attorney Holder, C.V. Thankappan Vs Chellamma (Expired) and Others
High Court Of Kerala · (2012) 10 KL CK 0104
Kerala Survey and Boundaries Act, 1961 — Section 13, 13A
High Courts12 Oct 2012Allowed
V.V. Sudesan Vs Praseena Sudesan Puthenveedu, Athumbumkulam P.O., Konni-689691
High Court Of Kerala · (2012) 10 KL CK 0059
High Courts12 Oct 2012Allowed
Noorul Islam Educational Trust Vs Union of India and The Dental Council Of India
High Court Of Kerala · (2012) 10 KL CK 0042
High Courts12 Oct 2012Allowed
K.D. Jose Vs P. Pavithran, M/s Prima Enterprieses, Perinjanam (VIA), Kodungallur, K.P. Unnikrishnan and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2012) 10 KL CK 0039
High Courts12 Oct 2012
Abdul Jalal Vs State of Kerala
High Court Of Kerala · (2013) 1 KLJ 578 : (2013) 1 KLT 648 : (2012) 4 KLT 784
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 141, 143, 427, 447, 506(ii)
High Courts12 Oct 2012Allowed
U. Jeevan Prakash, Managing Partner, Jeevan Prakash Industrials, Cheruvannur, Kozhikode Vs T.P. Krishna Raju and State of Kerala and Sudha Raju
High Court Of Kerala · (2012) 10 KL CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts12 Oct 2012Allowed
Abdul Latheef T.K. Vs Babu C.A., and National Insurance Company Limited
High Court Of Kerala · (2012) 10 KL CK 0016