High Courts09 Oct 2012Dismissed
Seline Fernandez Vs Bernard Francis
High Court Of Kerala · (2012) 4 KLT 283
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 9, 92, 92(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,157 of 2,720
High Courts09 Oct 2012
S. Indiramma Vs District Educational Officer and Others
High Court Of Kerala · (2012) 4 KLJ 598 : (2013) LabIC 679
Constitution of India, 1950 — Article 226
High Courts08 Oct 2012
C.K. Surendran Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 700
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts08 Oct 2012
M.S. Muthukumara Swamy, Sidha Doctor, New No. 2, Bharath Nagar, 3rd Street, 2nd Floor, Santhivilla, Chennai, T. Nagar Vs The State of Kerala and Dr. Sheerapani
High Court Of Kerala · (2012) 10 KL CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 357(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Oct 2012
Annamma Sebastian @ Annakutty Sebastain Vs The Kanakkary Grama Panchayat and The Revenue Divisional Officer
High Court Of Kerala · (2012) 10 KL CK 0087
High Courts08 Oct 2012
Radhika Jayan Vs The Intelligence Officer (I.B.), Ernakulam, O/o. The Deputy Commissioner (Intelligence), Commercial Taxes, Ernakulam and Others
High Court Of Kerala · (2012) 10 KL CK 0086
Kerala Revenue Recovery Act, 1968 — Section 83(2)
High Courts05 Oct 2012Allowed
James Vs Mathew
High Court Of Kerala · (2012) 4 KLJ 640 : (2012) 4 KLT 666
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 32, 11, 146, 92
High Courts05 Oct 2012Allowed
Anil Kumar Vs Ajith
High Court Of Kerala · (2012) 4 KLJ 624 : (2012) 4 KLT 545
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 41 Rule 32, Order 7 Rule 7
High Courts05 Oct 2012Allowed
Jojo Joseph Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 585
Kerala Abkari Act, 1077 — Section 55(a)
High Courts05 Oct 2012Allowed
Venugopal Vs M/s. Sri. Pappa Chemicals, 45, Mettuvellalar Street, Kondalampatty, Salem. 636010 and Others
High Court Of Kerala · (2012) 10 KL CK 0070
High Courts05 Oct 2012Allowed
Kunjumon Vs T.A. Shazudheen, Thazathu Vaipil House Erumely Po., Oriental Insurance Co., Ltd., Divisional Office, Baker Jn., Kottayam and Mathew
High Court Of Kerala · (2012) 10 KL CK 0069
High Courts05 Oct 2012Dismissed
S. Peter Vs M/s. Tata Tea Limited
High Court Of Kerala · (2012) 10 KL CK 0066
High Courts05 Oct 2012Allowed
Subash and Another Vs State of Kerala
High Court Of Kerala · (2012) 2 EFLT 953 : (2012) 4 KLJ 514
Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(1), 4
High Courts04 Oct 2012
Madalan Subair Vs State of Kerala
High Court Of Kerala · (2012) 10 KL CK 0109
Penal Code, 1860 (IPC) — Section 324, 326
High Courts04 Oct 2012Dismissed
Pushpa Vs Malinga Maniyani
High Court Of Kerala · (2012) 4 KLT 298
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(2)Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 132, 96
High Courts04 Oct 2012
B.K. Mohammed Sha Vs District Police Chief Parakatta, Vidhyanagar, Kasargod-671125, S.I. of Police Bekal Police Station, Kasargod-671318, Suhra and Faisal P.K.
High Court Of Kerala · (2012) 10 KL CK 0065
Constitution of India, 1950 — Article 226
High Courts04 Oct 2012Dismissed
Pushpa and Another Vs Malinga Maniyani and Others
High Court Of Kerala · (2012) 4 KLJ 582
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(2)Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 132
High Courts04 Oct 2012Dismissed
Suresh Vs Travancore Devaswom Board
High Court Of Kerala · (2013) 2 KLJ 346 : (2013) 1 KLT 64
High Courts03 Oct 2012
Jijomon Vs Neezhoor Grama Panchayat
High Court Of Kerala · (2012) 4 KLJ 751 : (2012) 4 KLT 623
High Courts03 Oct 2012
Gigi Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 370
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 341, 354