CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,158 of 2,720

High Courts03 Oct 2012Dismissed

Babu Vs Ayillalath Arunapriya

High Court Of Kerala · (2012) 4 KLJ 491

Evidence Act, 1872 — Section 114Hindu Succession (Amendment) Act, 2005 — Section 4, 6, 6(1)Hindu Succession Act, 1956 — Section 15, 17, 30, 4, 6
Read judgment
High Courts01 Oct 2012

Mukundan Vs State of Kerala

High Court Of Kerala · (2013) 1 ILR (Ker) 495 : (2012) 4 KLJ 586

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4
Read judgment
High Courts01 Oct 2012

K. Rajan, Moundanam Challa, Pappanchalla, Muthalamada, Govindapuram P.O., Palakkad District Vs The Intelligence Officer (IB), Commercial Taxes, Mattancherry at Mini Civil Station Aluva. Pin - 683101, The Commercial Tax Officer, Chittur, Palakkad District. Pin - 678101, The Commissioner of Commercial Taxes, Commercial Taxes, Kerala, Vikas Bhavan P.O. Trivandrum. Pin - 695001 and The State of Kerala

High Court Of Kerala · (2012) 10 KL CK 0068

Kerala Value Added Tax Act, 2003 — Section 67
Read judgment
High Courts01 Oct 2012Allowed

Varkey and Another Vs Chacko

High Court Of Kerala · (2013) 1 ILR (Ker) 82 : (2012) 4 KLJ 538

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 2 Rule 2(3), Order 8 Rule 6A, Order 8 Rule 6CEvidence Act, 1872 — Section 91, 92
Read judgment