High Courts19 Oct 2012Dismissed

All Kerala Association of Chit Funds Vs Union of India

High Court Of Kerala · (2013) 259 CTR 338 : (2013) 19 GSTR 180 : (2012) 4 KLT 764 : (2013) 29 STR 557 : (2013) 59 VST 203

Central Excises and Salt Act, 1944 — Section 37(B), 37BConstitution of India, 1950 — Article 14, 246(1), 254(1), 254(2), 265Finance Act, 1994 — Section 45(1), 65(105), 65(105), 65(105)(zm), 65(12)
High Courts18 Oct 2012

Assainkutty Haji Vs Rajalakshmiamma

High Court Of Kerala · (2013) 1 KLJ 123 : (2012) 4 KLT 674 : (2013) 1 RCR(Rent) 138

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(2)(b), 11(3), 2(1)Kerala Land Reforms Act, 1963 — Section 106, 106(2)Transfer of Property Act, 1882 — Section 111(d), 53A, 63A