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High Court Of Kerala judgments

54,395 judgments · page 1,152 of 2,720

High Courts31 Oct 2012

Stanly Hedger Vs Florence

High Court Of Kerala · AIR 2013 Ker 122 : (2013) 1 DMC 635 : (2013) 1 ILR (Ker) 255 : (2013) 1 RCR(Civil) 1015

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Divorce Act, 1869 — Section 10(1)(x)
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High Courts31 Oct 2012

Sampath S. Pawar Vs Ibrahim

High Court Of Kerala · (2013) 3 ILR (Ker) 616 : (2013) 3 KLT 722

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(10), 11(3), 11(4), 11(4)(i)
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High Courts30 Oct 2012

Sulaiman and Another Vs State of Kerala

High Court Of Kerala · (2012) 4 ILR (Ker) 876

Criminal Procedure Code, 1973 (CrPC) — Section 232, 311, 313Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 302, 34, 392, 454
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High Courts30 Oct 2012Dismissed

Usha A.K. Vs State of Kerala and Others

High Court Of Kerala · (2012) 4 KLJ 713

Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 2(o)(i), 3(1)Penal Code, 1860 (IPC) — Section 323, 34, 342, 366A, 376(2)(g)
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High Courts30 Oct 2012Dismissed

M.K. Ushadevi Vs State of Kerala

High Court Of Kerala · (2013) CriLJ 1081

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 205Penal Code, 1860 (IPC) — Section 120(B)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts29 Oct 2012Dismissed

Valsala Vs State of Kerala

High Court Of Kerala · (2013) 1 KLJ 164 : (2012) 4 KLT 760

Criminal Procedure Code, 1973 (CrPC) — Section 154, 174, 197, 482Penal Code, 1860 (IPC) — Section 197, 409, 465Post Office Act, 1898 — Section 52, 6, 72
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High Courts29 Oct 2012Dismissed

Mammu Vs State of Kerala

High Court Of Kerala · (2012) 4 KLJ 846 : (2012) 4 KLT 716

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12Kerala Court Fees and Suits Valuation Act, 1959 — Section 4A, 52, 67
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High Courts19 Oct 2012Allowed

Rajan Vs State of Kerala

High Court Of Kerala · (2012) 4 KLJ 702

Criminal Procedure Code, 1973 (CrPC) — Section 232, 313Penal Code, 1860 (IPC) — Section 300, 302, 34
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