High Courts15 Mar 2013Allowed
Mariamma Samuel Vs State of Kerala
High Court Of Kerala · (2013) 2 KLJ 690 : (2013) 2 KLT 418
Evidence Act, 1872 — Section 108
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,115 of 2,720
High Courts15 Mar 2013Allowed
Vishal Kumar Vs State
High Court Of Kerala · (2013) 2 ILR (Ker) 131 : (2013) 2 KHC 55 : (2013) 2 KLJ 27 : (2013) 2 KLT 41 : (2013) 2 RCR(Criminal) 637
Criminal Procedure Code, 1973 (CrPC) — Section 389, 432Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts15 Mar 2013Allowed
Giri Vs State of Kerala
High Court Of Kerala · (2013) 2 KLT 443
Land Acquisition Act, 1894 — Section 17(4), 4(1), 6
High Courts14 Mar 2013Dismissed
P.C. James Vs The State of Kerala and Custodian of Ecologically Fragile Land Act and CCF (E.C.O. and W.L.) the Principal Chief Conservation of Forest
High Court Of Kerala · (2013) 03 KL CK 0147
Constitution of India, 1950 — Article 227Kerala Land Reforms Act, 1963 — Section 81(1)(e)
High Courts14 Mar 2013
Vijesh Vs The Sub Inspector of Police, Chengaramkulam Police Station
High Court Of Kerala · (2013) 03 KL CK 0108
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 21, 21(1), 22, 23A
High Courts14 Mar 2013Allowed
M. Gopalan and M. Pankajakshi Vs State of Kerala, The Director, Central Bureau of Investigation, The Director General of Police and District Collector, Collectorate
High Court Of Kerala · (2013) 03 KL CK 0086
Constitution of India, 1950 — Article 14, 142, 15, 19, 2Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3), 357(5)Protection of Human Rights Act, 1993 — Section 18, 2(1)(d)
High Courts14 Mar 2013
V.O. Jose Vs The Assistant Commissioner Special Circle, Kottarakkara and The Intelligence Officer Commercial Taxes
High Court Of Kerala · (2013) 03 KL CK 0083
High Courts14 Mar 2013Allowed
Hafsath, K.K. Vs District Educational Officer and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 478 : (2013) 2 KHC 458 : (2013) 2 KLJ 691 : (2013) 2 KLT 522
High Courts14 Mar 2013
Ponan Krishnan Vs Bharathan
High Court Of Kerala · (2013) 2 KLT 450 : (2013) 2 RCR(Rent) 65
High Courts14 Mar 2013Dismissed
Maggie Davis Vs State of Kerala, The Commissioner of Excise, The Deputy Excise Commissioner and Circle Inspector of Excise
High Court Of Kerala · (2013) 03 KL CK 0054
High Courts14 Mar 2013
P.R. Vasudevan Nair and Another Vs P.S. Sankara Narayanan Nair and Others
High Court Of Kerala · (2013) 2 KHC 224 : (2013) 2 KLJ 244
High Courts14 Mar 2013
Express Publication (Madurai) Ltd. Vs Regional Provident Fund Commissioner - II
High Court Of Kerala · (2013) 137 FLR 945 : (2013) 2 ILR (Ker) 342 : (2013) 2 KHC 314 : (2013) 2 KLJ 624 : (2013) 2 KLT 323 : (2014) LabIC 107 : (2013) 2 LLJ 826 : (2013) 3 LLN 242 : (2013) LLR 614
Constitution of India, 1950 — Article 32Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(e), 2(f), 7A, 7A(1)(b), 7A(3)Factories Act, 1948 — Section 7, 7(e)
High Courts13 Mar 2013
R. Venkitaraman and Vs Union of India and Others
High Court Of Kerala · (2014) CriLJ 854
High Courts13 Mar 2013
The Alleppey District Co-Operative Bank Ltd. Vs The Regional Joint Labour Commissioner, The District Labour Officer and Sujith Sree Nilayam
High Court Of Kerala · (2013) 03 KL CK 0140
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 2(e), 4
High Courts13 Mar 2013
Kochouseph Chittilappilly Vs Union of India
High Court Of Kerala · (2013) 3 ILR (Ker) 652 : (2013) 2 KHC 587 : (2013) 2 KLJ 615 : (2013) 2 KLT 776
Standards of Weights and Measures Act, 1976 — Section 39
High Courts13 Mar 2013
M/s. Shell India Markets Private Ltd. Vs The Asst. Commissioner, The Deputy Commissioner (Appeals) and The Inspecting Asst. Commissioner, Department of Commercial Taxes
High Court Of Kerala · (2013) 03 KL CK 0084
High Courts13 Mar 2013Dismissed
Abdul Basheer Vs State of Kerala
High Court Of Kerala · (2013) 03 KL CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 379, 438
High Courts13 Mar 2013Dismissed
Alappat Jewels Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2013) 356 ITR 299
Income Tax Act, 1961 — Section 133A, 143(3), 147, 148
High Courts13 Mar 2013
State of Kerala Vs Leo Rubbers and Others
High Court Of Kerala · (2013) 65 VST 497
High Courts12 Mar 2013
Santhosh Kumar, A. Vs Director of Panchayats and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 521 : (2013) 2 KHC 323 : (2013) 2 KLJ 789 : (2013) 2 KLT 548 : (2013) LabIC 3835
Administrative Tribunals Act, 1985 — Section 15(1)(b)Kerala Panchayat Raj Act, 1994 — Section 180(1), 180(4)