High Courts06 Mar 2013

Federal Bank Ltd. Vs Abraham

High Court Of Kerala · (2013) 139 FLR 791 : (2013) 2 ILR (Ker) 399 : (2013) 2 KHC 162 : (2013) 2 KLJ 471 : (2013) 2 KLT 293 : (2013) 2 LLJ 717

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 3Industrial Disputes Act, 1947 — Section 2(a), 2(bb), 33, 33C, 33C(2)
High Courts06 Mar 2013Dismissed

Ramakrishnan Vs Venugopalan

High Court Of Kerala · (2013) 2 ILR (Ker) 198 : (2013) 2 KHC 71 : (2013) 2 KLJ 111 : (2013) 2 KLT 98

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3, 89, 89(1)Court Fees Act, 1870 — Section 16Evidence Act, 1872 — Section 17
High Courts05 Mar 2013Allowed

Rajesh R. Nair Vs Meera Babu

High Court Of Kerala · (2014) ALLMR(Cri) 168 : (2013) CriLJ 3153 : (2014) 1 Crimes 267 : (2013) 3 Crimes 77 : (2013) 3 DMC 67 : (2013) 2 ILR (Ker) 9 : (2013) 1 KHC 812 : (2013) 2 KLJ 3 : (2014) 1 RCR(Criminal) 411

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Family Courts Act, 1984 — Section 7Hindu Marriage Act, 1955 — Section 13B
High Courts04 Mar 2013Allowed

Mohanan, K.K. Vs Sasi Ananda

High Court Of Kerala · (2013) 2 ILR (Ker) 242 : (2013) 2 KLJ 581

Constitution of India, 1950 — Article 226, 227Legal Services Authorities Act, 1987 — Section 19, 19(5), 20, 20(3), 21(2)
High Courts04 Mar 2013Allowed

Kuttan Narayanan Vs Benny Sasi

High Court Of Kerala · (2013) 2 ILR (Ker) 642 : (2013) 2 KLJ 139 : (2013) 2 KLT 51

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Transfer of Property Act, 1882 — Section 58(d), 60
High Courts04 Mar 2013

Babu Vs State of Kerala

High Court Of Kerala · (2013) CriLJ 3929 : (2013) 2 ILR (Ker) 454 : (2013) 2 KHC 136 : (2013) 2 KLJ 457 : (2013) 2 KLT 103

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 192, 325, 407, 408, 410Factories Act, 1948 — Section 105, 105(2), 106A, 92