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High Court Of Kerala judgments

54,395 judgments · page 1,119 of 2,720

High Courts28 Feb 2013

Harikumar Vs State of Kerala

High Court Of Kerala · (2013) 1 KHC 847 : (2013) 2 KLT 44

Constitution of India, 1950 — Article 226, 227, 228, 296Kerala Land Reforms Act, 1963 — Section 103
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High Courts28 Feb 2013Dismissed

Suresh Vs Food Inspector

High Court Of Kerala · (2013) 2 KLJ 103 : (2013) 1 KLT 895 : (2014) 1 RCR(Criminal) 408

Criminal Procedure Code, 1973 (CrPC) — Section 216(5), 482Penal Code, 1860 (IPC) — Section 19(2), 95Prevention of Food Adulteration Act, 1954 — Section 12, 13(2), 14, 14A, 16(1)(1A)
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High Courts28 Feb 2013Dismissed

Rajendran Vs Food Inspector

High Court Of Kerala · (2013) CriLJ 2848 : (2013) 2 KHC 116 : (2013) 2 KLJ 136 : (2013) 2 KLT 94

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i), 2(ix)(k), 7(ii)
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High Courts28 Feb 2013Allowed

Sanjo Vs State of Kerala

High Court Of Kerala · (2013) 1 Crimes 683

Penal Code, 1860 (IPC) — Section 365, 366(2), 376Protection of Children from Sexual Offences Act, 2012 — Section 4
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High Courts27 Feb 2013

Vijayan Vs Sub Inspector of Police

High Court Of Kerala · (2013) CriLJ 3091 : (2013) 1 ILR (Ker) 965 : (2013) 1 KLJ 768 : (2013) 1 KLT 810

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 20(b)(ii)(B), 24, 27A, 36A
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High Courts27 Feb 2013Dismissed

The South Malabar Gramin Bank Vs The Regional Provident Fund Commissioner Bhavishyanidhi Bhavan and South Malabar Gramin Bank

High Court Of Kerala · (2013) 137 FLR 942 : (2013) 2 ILR (Ker) 54 : (2013) 1 KHC 739 : (2013) 1 KLJ 766 : (2013) 1 KLT 753 : (2013) LabIC 2377 : (2013) 2 LLJ 408 : (2013) 2 LLN 158 : (2013) 2 SCT 798 : (2013) 3 SLJ 240

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(b), 2(f), 2(rr), 7A, 7A(a)Industrial Disputes Act, 1947 — Section 2(s)
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