High Courts22 Feb 2013
Senthil Kumar, D. and others Vs Taluk Land Board and others
High Court Of Kerala · (2013) 2 ILR (Ker) 752 : (2013) 1 KHC 781 : (2013) 1 KLJ 806
Kerala Land Reforms Act, 1963 — Section 103, 84, 84(4), 85(7)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,121 of 2,720
High Courts22 Feb 2013
T.L. George Vs Commissioner of Central Excise
High Court Of Kerala · (2013) 40 STT 44
High Courts22 Feb 2013Allowed
Special Deputy Tahsildar (RR), KSFE Ltd. and Another Vs K.P. Rajan and Another
High Court Of Kerala · (2013) 3 KHC 232
High Courts21 Feb 2013Disposed Off
Minu Roseline Morris Vs Mini Thomas and Another
High Court Of Kerala · (2013) 2 KHC 424
High Courts21 Feb 2013
Philip Joseph Vs Arunkumar and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 414 : (2013) 2 KHC 302 : (2013) 2 KLJ 533
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98(1), Order 21 Rule 98(1)(a), Order 21 Rule 99
High Courts21 Feb 2013Dismissed
Priyesh B. Kartha Vs Sarojini Amma and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 84 : (2013) 1 KHC 730 : (2013) 1 KLJ 753
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1(r), 151Constitution of India, 1950 — Article 227
High Courts21 Feb 2013Allowed
Shinu, N.K. Vs Sub Inspector of Police and Another
High Court Of Kerala · (2013) CriLJ 2810 : (2013) 2 ILR (Ker) 70 : (2013) 1 KHC 728 : (2013) 2 KLJ 328
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167
High Courts21 Feb 2013
Malayi Kumudam Vs Venugopal, M.V. and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 861 : (2013) 1 KHC 742 : (2013) 1 KLJ 750 : (2013) 2 RCR(Rent) 433
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(4)(2), 11(4)(ii), 11(4)(iv), 2(1)
High Courts21 Feb 2013Allowed
Jageer Vs Manager, S.N.M. College and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 1016
Kerala Service Rules, 2006 — Rule 64
High Courts21 Feb 2013Disposed Off
Kerala State Electricity Board and Another Vs Paul and Another
High Court Of Kerala · (2013) 3 ILR (Ker) 351
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts21 Feb 2013Allowed
Park Residency Vs State of Kerala
High Court Of Kerala · (2013) 1 ILR (Ker) 945 : (2013) 1 KHC 767 : (2013) 1 KLJ 770 : (2013) 1 KLT 855
Partnership Act, 1932 — Section 14Registration Act, 1908 — Section 17, 17(1), 17(1)(b), 59, 60
High Courts20 Feb 2013
Kulukkalloor Grama Panchayat Vs Ombudsman For Local Self Government Institutions
High Court Of Kerala · (2013) 2 ILR (Ker) 153 : (2013) 2 KHC 133 : (2013) 2 KLJ 15 : (2013) 1 KLT 838
Kerala Panchayat Raj Act, 1994 — Section 271F, 271J
High Courts20 Feb 2013
Abbas, T.K. Vs State of Kerala
High Court Of Kerala · (2013) 2 ILR (Ker) 861 : (2013) 2 KLT 976 : (2013) 3 RCR(Criminal) 809
Criminal Procedure Code, 1973 (CrPC) — Section 482Explosive Substances Act, 1908 — Section 3, 5
High Courts20 Feb 2013
Haneefa Vs Kumar
High Court Of Kerala · (2013) 2 KHC 600 : (2013) 2 KLT 978
Criminal Procedure Code, 1973 (CrPC) — Section 41A
High Courts19 Feb 2013Dismissed
State of Kerala Vs Nadeera
High Court Of Kerala · (2013) 2 KLT 88
Kerala Education Rules, 1959 — Rule 6(viii)
High Courts19 Feb 2013Dismissed
State of Kerala and Others Vs Haseena, S. and Another
High Court Of Kerala · (2013) 2 ILR (Ker) 108 : (2013) 2 KHC 103
Kerala Education Rules, 1959 — Rule 6(viii)
High Courts19 Feb 2013Dismissed
Jawaharlal Vs Manikantan and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 67 : (2013) 1 KHC 726 : (2013) 1 KLJ 791 : (2013) 1 KLT 777 : (2013) 4 RCR(Civil) 577
Kerala Court Fees and Suits Valuation Act, 1959 — Section 28
High Courts19 Feb 2013
Bijukumar Vs State of Kerala and Another
High Court Of Kerala · (2013) 2 KHC 569 : (2013) 3 KLJ 38
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 498A