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High Court Of Kerala judgments

54,395 judgments · page 1,120 of 2,720

High Courts25 Feb 2013Dismissed

Augusthy Vs State of Kerala

High Court Of Kerala · (2013) 2 ILR (Ker) 33 : (2013) 1 KHC 832 : (2013) 1 KLJ 775 : (2013) 1 KLT 860

Land Acquisition Act, 1894 — Section 18, 28A, 28A(1), 28A(3), 4(1)
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High Courts25 Feb 2013Dismissed

A. Kabeer Vs State of Kerala

High Court Of Kerala · (2013) 2 ILR (Ker) 163 : (2013) 2 KLJ 107

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 319, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 15, 16, 2, 2(1)Penal Code, 1860 (IPC) — Section 302, 307, 323
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High Courts25 Feb 2013Dismissed

Jose Vs Aby

High Court Of Kerala · AIR 2013 Ker 157 : (2013) 2 ILR (Ker) 146 : (2013) 2 KHC 356 : (2013) 2 KLJ 96 : (2013) 2 KLT 1 : (2013) 3 RCR(Civil) 140

Consumer Protection Act, 1986 — Section 10, 11, 12, 12, 13, 13
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High Courts22 Feb 2013Dismissed

Chami Vs State of Kerala

High Court Of Kerala · (2013) CriLJ 3441 : (2013) 2 DMC 830 : (2013) 1 KHC 860 : (2013) 2 KLJ 1 : (2013) 1 KLT 835 : (2014) 1 RCR(Criminal) 406

Penal Code, 1860 (IPC) — Section 498, 498A
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High Courts22 Feb 2013Dismissed

George Vs State of Kerala

High Court Of Kerala · (2013) 2 KLJ 305 : (2013) 1 KLT 815 : (2013) 3 SCT 437 : (2013) 3 SLJ 425 : (2014) 34 STR 325

Constitution of India, 1950 — Article 14
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