High Courts18 Feb 2013Disposed Off
K.J. Kurian Vs District Collector
High Court Of Kerala · (2013) 1 KHC 878
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,122 of 2,720
High Courts18 Feb 2013Disposed Off
Kurian K.J. Vs District Collector, Kottayam and Another
High Court Of Kerala · (2013) 1 KHC 878
Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 9(6)
High Courts18 Feb 2013Dismissed
M/s. Machaan Industries and Others Vs Authorised Officer and Others
High Court Of Kerala · AIR 2013 Ker 97
Constitution of India, 1950 — Article 226
High Courts18 Feb 2013
State of Kerala and Others Vs Manikuttan
High Court Of Kerala · (2013) CriLJ 2156
High Courts18 Feb 2013Allowed
Thambi, T.G. Vs State of Kerala and Others
High Court Of Kerala · AIR 2013 Ker 129 : (2013) 2 ILR (Ker) 79 : (2013) 1 KHC 711 : (2013) 1 KLJ 779 : (2013) 1 KLT 730 : (2013) 4 RCR(Civil) 573
Motor Vehicles Act, 1988 — Section 39, 47, 57
High Courts18 Feb 2013
Union of India Vs Pondy Roller Flour Mills (P) Ltd.
High Court Of Kerala · (2013) 2 KHC 729 : (2013) 3 KLJ 168
Evidence Act, 1872 — Section 56, 57Railway Claims Tribunal Act, 1987 — Section 16, 3Railways Act, 1989 — Section 103, 106, 110, 81, 82
High Courts18 Feb 2013
Mohanan Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 678 : (2013) 3 KLT 970 : (2013) LabIC 4504
High Courts18 Feb 2013Allowed
State of Kerala Vs K.K. Sugathan
High Court Of Kerala · (2013) LabIC 1530
High Courts15 Feb 2013
Karikkoth Pramod and Others Vs State of Kerala
High Court Of Kerala · (2013) 1 KHC 807 : (2013) 1 KLJ 802
High Courts15 Feb 2013
Pramod Vs State of Kerala
High Court Of Kerala · (2013) 2 ILR (Ker) 324 : (2013) 1 KLT 841 : (2014) 1 RCR(Criminal) 403
Penal Code, 1860 (IPC) — Section 306, 34, 366, 506
High Courts15 Feb 2013
Beena Kannan Vs Abdullakutty and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 935 : (2013) 1 KHC 755 : (2013) 1 KLJ 712
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts15 Feb 2013
C.M. Govindan Nair, M. Rajeevan, Medical Representative and N. Indira Vs M. Ramachandran Nair and Others
High Court Of Kerala · (2013) 02 KL CK 0060
Hindu Succession Act, 1956 — Section 22, 22(1)
High Courts15 Feb 2013
Parappanangadi Co-operative Service Bank Ltd. Vs Sainaba
High Court Of Kerala · (2013) 2 KLT 266
Arbitration Act, 1940 — Section 15Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(3), Order 21 Rule 95, 47, 96Co-operative Societies Act, 1912 — Section 15(7)(c)
High Courts15 Feb 2013Dismissed
Kerala Government Insurance Medical Officers'' Association Vs Director of Insurance Medical Services
High Court Of Kerala · (2013) 2 KHC 462 : (2013) 2 KLT 297 : (2013) 3 SCT 425 : (2013) 3 SLJ 490
Constitution of India, 1950 — Article 14, 16
High Courts15 Feb 2013Allowed
Indsil Electrosmelts Limited Vs State of Kerala and Others
High Court Of Kerala · (2013) 2 KLJ 479
High Courts14 Feb 2013Allowed
Rajan Menon Vs Bindu U.
High Court Of Kerala · (2013) 1 ILR (Ker) 931 : (2013) 1 KHC 798 : (2013) 2 KLJ 7 : (2013) 2 KLT 38
Hindu Marriage Act, 1955 — Section 13B, 26
High Courts13 Feb 2013
Rahmat Beevi Vs Assistant Commissioner-II, Special Circle
High Court Of Kerala · (2014) 68 VST 63
High Courts13 Feb 2013Dismissed
Mangalam Service Co-Operative Bank Ltd. and Another Vs Income Tax Officer and Others
High Court Of Kerala · (2013) 258 CTR 449 : (2013) 354 ITR 601
Income Tax Act, 1961 — Section 133, 133(6), 142, 142(1), 144Kerala Co-operative Societies Act, 1969 — Section 9
High Courts13 Feb 2013Allowed
The Managing Director Vs N. Jayakumar
High Court Of Kerala · (2013) 2 ILR (Ker) 650 : (2013) 2 KLJ 378
Kerala Co-operative Societies Act, 1969 — Section 100, 2(i), 51(c), 69, 69(1)(f)