High Courts12 Mar 2013
Neelambari Resorts Pvt. Limited Vs Commercial Tax Officer (LT) and Intelligence Officer (IB)
High Court Of Kerala · (2013) 03 KL CK 0109
Kerala Tax on Luxuries Act, 1976 — Section 6(6)(a)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,116 of 2,720
High Courts12 Mar 2013Dismissed
Thomas George Vs Gheevarghese George, Aniyan @ Thomas and Anila
High Court Of Kerala · (2013) 03 KL CK 0094
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Mar 2013
P.I. Mohanan Vs Deputy Tahsildar (R.R.) and The Avoly Grama Panchayath
High Court Of Kerala · (2013) 03 KL CK 0080
Kerala Panchayat Raj Act, 1994 — Section 243
High Courts12 Mar 2013
Ashraf, M Vs State of Kerala and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 811 : (2013) 2 KHC 559 : (2013) 2 KLJ 793 : (2013) 2 KLT 852
Administrative Tribunals Act, 1985 — Section 15, 15(1)(b)Constitution of India, 1950 — Article 308, 309, 309, 310, 311
High Courts11 Mar 2013Dismissed
Baiju N. Rajeeth Vs State of Kerala and Another
High Court Of Kerala · (2013) 2 KHC 495
High Courts11 Mar 2013Allowed
Shajahan Vs Suma Satheesan Nair
High Court Of Kerala · AIR 2013 Ker 100 : (2013) 2 KHC 89 : (2013) 2 KLJ 270 : (2013) 2 KLT 151
Easements Act, 1882 — Section 13
High Courts11 Mar 2013
M/s. Bharath Poultry Farm Vs The Commercial Tax Officer
High Court Of Kerala · (2013) 03 KL CK 0081
High Courts11 Mar 2013
Fashion Jewellery Vs Commercial Tax Officer
High Court Of Kerala · (2013) 2 ILR (Ker) 726 : (2013) 2 KHC 263 : (2013) 2 KLT 179 : (2013) 62 VST 346
Kerala Value Added Tax Act, 2003 — Section 6, 8, 8(f), 8(f)(1)
High Courts11 Mar 2013Dismissed
Rejitha Vs Kerala Public Service Commission
High Court Of Kerala · (2013) 2 ILR (Ker) 702 : (2013) 2 KHC 171 : (2013) 2 KLJ 497 : (2013) 2 KLT 200
High Courts11 Mar 2013
N.R. Prasad Vs Prameela ''Pratyusha''
High Court Of Kerala · (2013) 03 KL CK 0011
Constitution of India, 1950 — Article 227
High Courts11 Mar 2013Allowed
A.N. Balakrishnan Vs Indulekha
High Court Of Kerala · (2014) ACJ 1112 : (2014) 2 KLJ 846
High Courts08 Mar 2013
Robymon Vs Assistant Commissioner (Appeals)
High Court Of Kerala · (2014) 44 GST 709 : (2013) 3 ILR (Ker) 67 : (2013) 2 KLT 414 : (2013) 66 VST 302
Constitution of India, 1950 — Article 226
High Courts08 Mar 2013Dismissed
Jayakrishnan G. Nair Vs Salini Prasanna Balachandran Nair
High Court Of Kerala · AIR 2013 Ker 143 : (2013) 2 ILR (Ker) 185 : (2013) 2 KHC 268 : (2013) 2 KLJ 588
Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1)(ia)
High Courts08 Mar 2013
Dr. B. Radhakrishnan Nair Vs M. Lakshmi
High Court Of Kerala · (2013) 03 KL CK 0078
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)Penal Code, 1860 (IPC) — Section 493
High Courts08 Mar 2013Dismissed
C.M. Govindan Nair and Others Vs M. Ramachandran Nair and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 468 : (2013) 2 KHC 229 : (2013) 2 KLJ 186
Hindu Succession Act, 1956 — Section 22, 22(1)
High Courts07 Mar 2013
Babu Vs Sajeevan
High Court Of Kerala · (2013) 2 ILR (Ker) 383 : (2013) 2 KLT 201
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 21 Rule 22, Order 21 Rule 22, Order 21 Rule 89, Order 21 Rule 90Constitution of India, 1950 — Article 227
High Courts07 Mar 2013Dismissed
Indira Vs Corporation of Kozhikode
High Court Of Kerala · (2013) 3 KHC 244 : (2013) 4 KLJ 385 : (2013) 3 KLT 223
High Courts06 Mar 2013Dismissed
Robinson Vs Life Insurance Corporation of India and Another
High Court Of Kerala · (2013) 2 KHC 1
High Courts06 Mar 2013Allowed
Bhasi Nair Vs State of Kerala
High Court Of Kerala · (2013) 3 KLT 460
Land Acquisition Act, 1894 — Section 28, 4(1)