High Courts19 Mar 2013Dismissed
Kalangotta Pradeepan Vs Thiyadeth Aboobacker
High Court Of Kerala · (2013) 03 KL CK 0113
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,114 of 2,720
High Courts19 Mar 2013Dismissed
The Central Warehousing Corporation and The Executive Engineer Vs Varghese K. Pulayath (DECEASED)
High Court Of Kerala · (2013) 2 ILR (Ker) 204 : (2013) 2 KHC 58 : (2013) 2 KLJ 171
Arbitration Act, 1940 — Section 13(d), 17, 20, 29, 30Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 22, Order 6 Rule 17, 152Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts19 Mar 2013
DR. Balagopal "Indeevaram", P.O. Mangalam, Lekkidi Koottupatha, Palappuram and Ottapalam Vs The Director General of Police, The Superintendent of Police, The Kerala State Human Rights Commission and Sri. P.V. Chandrasekharan
High Court Of Kerala · (2013) CriLJ 2812 : (2013) 2 ILR (Ker) 316 : (2013) 2 KHC 238 : (2013) 2 KLJ 398 : (2013) 2 KLT 208 : (2013) 3 RCR(Criminal) 54
Protection of Human Rights Act, 1993 — Section 12, 14, 14(5), 16, 17
High Courts19 Mar 2013Dismissed
A. Gopalakrishnan and Chandran Vs Rumugham and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2013) 3 ACC 847 : (2014) ACJ 290 : (2014) 2 ALLMR 24 : (2013) 2 ILR (Ker) 292 : (2013) 2 KHC 99 : (2013) 2 KLJ 143 : (2013) 2 KLT 175
Motor Vehicles Act, 1988 — Section 10, 10(2), 10(2)(j), 18, 2(28)
High Courts19 Mar 2013
Mereena Vs Trissur Corporation, Sub Engineer Electricity Department, Hisser Corporation and Kerala State Electricity Board
High Court Of Kerala · (2013) 03 KL CK 0075
High Courts19 Mar 2013Allowed
A.P. Sreedhari Shivaraj, Nirmal Raj, Brinda Shivaraj and Bindu Shivaraj Vs Arjun Radhakrishnan and Chithra Mohan Raj
High Court Of Kerala · (2013) 03 KL CK 0071
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3)
High Courts19 Mar 2013Dismissed
Sriram Transport Finance Co. Ltd. Vs K.T. Sajimon and State of Kerala
High Court Of Kerala · (2013) 03 KL CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Mar 2013
Mathew Antony Vs Oriental Bank of Commerce
High Court Of Kerala · AIR 2013 Ker 124 : (2013) 1 BC 600 : (2013) 3 ILR (Ker) 318 : (2013) 2 KHC 95 : (2013) 2 KLJ 351 : (2013) 2 KLT 184
Kerala Court Fees and Suits Valuation Act, 1959 — Section 76, 76(1)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20, 20(3), 36
High Courts19 Mar 2013
Heera Educational and Charitable Trust, Trivandrum Vs Union of India and Others
High Court Of Kerala · (2013) 4 KHC 100
High Courts19 Mar 2013
Raphael Vs Sudhodhanan
High Court Of Kerala · (2013) 2 ILR (Ker) 575 : (2013) 2 KHC 379 : (2013) 2 KLJ 575 : (2013) 2 KLT 500
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1)
High Courts19 Mar 2013Dismissed
State of Kerala Vs Deepak @ Deepu
High Court Of Kerala · (2013) 2 KLJ 466
High Courts19 Mar 2013
E.V. Joseph Vs Kerala State Electricity Board and Another
High Court Of Kerala · (2013) 2 KLJ 584
High Courts19 Mar 2013Allowed
Canara Bank Vs Paramount Paper Products and M/s. Kerala Distellaries and Allied Products Ltd.
High Court Of Kerala · (2013) 03 KL CK 0001
High Courts18 Mar 2013
Abdul Vahab, M. Vs Manager, P.T.M. U.P. School and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 552 : (2013) 2 KLJ 766 : (2013) 2 KLT 555 : (2013) LabIC 4575
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 11(1)(v)Kerala Education Act, 1958 — Section 12A
High Courts18 Mar 2013Dismissed
Sidharthan Vs Thankamani
High Court Of Kerala · (2013) 2 ILR (Ker) 1013 : (2013) 2 KHC 508 : (2013) 3 KLJ 68 : (2013) 2 KLT 816
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 65
High Courts18 Mar 2013
Manoharan, T.B. and Others Vs Government of India and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 499 : (2013) 2 KLJ 427
Constitution of India, 1950 — Article 21
High Courts18 Mar 2013
Basil N. Paul Vs Addl. Commissioner of C. Ex. and Cus.
High Court Of Kerala · (2014) 303 ELT 517
High Courts16 Mar 2013
Praseed C. Vs State of Kerala and The Director
High Court Of Kerala · (2013) 03 KL CK 0028
Land Acquisition Act, 1894 — Section 28