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High Court Of Kerala judgments

54,395 judgments · page 1,113 of 2,720

High Courts21 Mar 2013

Divisional Manager, Syndicate Bank Vs Assistant Secretary and Others

High Court Of Kerala · (2013) 3 ILR (Ker) 1 : (2013) 2 KHC 824 : (2013) LabIC 3640 : (2014) 1 LLN 468

Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(d), 10(4), 10APersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 2(h), 2(i), 2(i)(v), 2(o)
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High Courts20 Mar 2013Allowed

Talakkottur R. David Vs Cicily Joseph

High Court Of Kerala · (2013) 03 KL CK 0145

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 11Family Courts Act, 1984 — Section 7Limitation Act, 1963 — Section 3, 3(2)(b)(ii)
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High Courts20 Mar 2013Dismissed

Puthampurayil Mariyam Vs Sunenda @ Suganda

High Court Of Kerala · (2013) 2 KHC 213 : (2013) 2 RCR(Rent) 219

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(ii), 11(4)(iii), 2(1)Transfer of Property Act, 1882 — Section 108(o)
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High Courts20 Mar 2013Dismissed

Mariyam Vs Sunenda

High Court Of Kerala · (2013) 2 ILR (Ker) 297 : (2013) 2 KLJ 259 : (2013) 2 KLT 226

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(ii), 11(4)(iii), 2(1)Transfer of Property Act, 1882 — Section 108(o)
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