High Courts23 Mar 2013
Sudhakara Vs State of Kerala
High Court Of Kerala · (2013) 4 KHC 124 : (2013) 4 KLT 199
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,112 of 2,720
High Courts23 Mar 2013Allowed
Vijayakumar Vs District Collector
High Court Of Kerala · (2013) 2 KHC 402 : (2013) 2 KLJ 416 : (2013) 2 KLT 458
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, 144Kerala Revenue Recovery Act, 1968 — Section 49, 51, 52, 52, 53, 53
High Courts23 Mar 2013
Siddhikul Akbar and Others Vs Smt. Nirmala. P.K. and Others
High Court Of Kerala · (2013) 03 KL CK 0118
Kerala Co-operative Societies Act, 1969 — Section 32, 32(1), 32(1)(b), 32(2), 66(1)
High Courts23 Mar 2013Allowed
Radhakrishnan Vs The Sub Inspector of Police, Changaramkulam Police Station
High Court Of Kerala · (2013) 03 KL CK 0072
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 21, 21(1), 22, 23A
High Courts23 Mar 2013Allowed
Reliance Money Express Limited Vs Cee and Cee Forex Private Limited and Another
High Court Of Kerala · (2013) 2 KLJ 525
High Courts22 Mar 2013Allowed
Sudheer Babu Vs State of Kerala
High Court Of Kerala · (2013) 2 KLJ 229 : (2013) 2 KLT 168 : (2013) 2 RCR(Criminal) 869
Criminal Procedure Code, 1973 (CrPC) — Section 232, 428Penal Code, 1860 (IPC) — Section 302, 34, 37, 376, 397
High Courts22 Mar 2013Dismissed
Karthikeyan Nair Vs Assistant Executive Engineer
High Court Of Kerala · (2013) 2 KLT 637
Constitution of India, 1950 — Article 21Inland Vessels Act, 1917 — Section 2(1)(y), 2(w), 2(w)(i), 2(w)(vi)Kerala Irrigation and Water Conservation Act, 2003 — Section 37, 43
High Courts22 Mar 2013
Shamshad M.H. Vs Dr. P.A. Paul
High Court Of Kerala · (2013) 03 KL CK 0097
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 20
High Courts22 Mar 2013Allowed
P. Ranjith Vs P. Vineethan, P. Anupaman and P. Rajani
High Court Of Kerala · (2013) 03 KL CK 0062
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 14 Rule 1(5)
High Courts22 Mar 2013Dismissed
Sajith Bhaliga Vs Paul and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 263 : (2013) 2 KHC 293 : (2013) 2 KLJ 498 : (2013) 2 KLT 287
Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 33
High Courts22 Mar 2013
P. Yacoob and Others Vs T.P. Kunjikoya and Others
High Court Of Kerala · (2013) 3 LLN 257
Constitution of India, 1950 — Article 14, 16, 309
High Courts22 Mar 2013
Assistant Engineer Vs Karunakaran Kidav
High Court Of Kerala · (2013) 2 KHC 548 : (2013) 2 KLJ 835 : (2013) 2 KLT 810
High Courts21 Mar 2013Dismissed
Maheen Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 209 : (2013) 3 KLT 639
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 15, 15(1), 27, 28
High Courts21 Mar 2013
Jayaprakash Vs Nisha
High Court Of Kerala · (2013) 3 KLJ 85
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112
High Courts21 Mar 2013Dismissed
Sanjan Vs Azara
High Court Of Kerala · AIR 2013 Ker 180 : (2013) 2 ILR (Ker) 733 : (2013) 2 KHC 481 : (2013) 2 KLJ 753 : (2013) 3 RCR(Civil) 576
Dissolution of Muslim Marriages Act, 1939 — Section 2, 2(ix)
High Courts21 Mar 2013Dismissed
Syndicate Bank Vs Assistant Secretary
High Court Of Kerala · (2013) 3 KLJ 251 : (2013) 3 KLT 23
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(d), 10(4), 10APersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 2(h), 2(i), 2(i)(v), 2(o)
High Courts21 Mar 2013Dismissed
V.S. Chandran Vs Bindhu and State of Kerala
High Court Of Kerala · (2013) 03 KL CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Mar 2013
Thomas George Vayalil Vs Musammil M.
High Court Of Kerala · (2013) 03 KL CK 0070
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(b), 11(4)(i), 11A, 12
High Courts21 Mar 2013
Joseph Vs State of Kerala
High Court Of Kerala · (2013) 2 KHC 120 : (2013) 2 KLJ 206 : (2013) 2 KLT 140
Criminal Procedure Code, 1973 (CrPC) — Section 202, 389, 389(1), 437, 439Penal Code, 1860 (IPC) — Section 109, 120B, 120B, 302, 34
High Courts21 Mar 2013Dismissed
Balan Vs Baby Girija
High Court Of Kerala · (2013) 2 ILR (Ker) 567 : (2013) 2 KHC 389 : (2013) 2 KLJ 646 : (2013) 2 KLT 619 : (2013) 4 RCR(Civil) 606
Transfer of Property Act, 1882 — Section 122, 123