High Courts27 Mar 2013Dismissed
Simon Mathew Vs District Collector and Others
High Court Of Kerala · AIR 2013 Ker 99
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,111 of 2,720
High Courts27 Mar 2013Dismissed
Basheer Haji Vs Sathyan
High Court Of Kerala · (2013) 2 KLJ 775 : (2013) 2 KLT 600
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(10), 11(3), 11(4)(ii), 15
High Courts27 Mar 2013Disposed Off
Joju @ Joji Vs Sreekumar and Others
High Court Of Kerala · (2013) 3 ACC 806
High Courts26 Mar 2013Disposed Off
Latheefa E. Vs State of Kerala and Others
High Court Of Kerala · (2013) 2 KHC 183 : (2013) 2 KLJ 652
Transplantation of Human Organs Rules, 1995 — Rule 4A(4)(i)
High Courts26 Mar 2013Dismissed
Superintendent, R.M.S Vs Kavitha K. Francis
High Court Of Kerala · (2013) 3 ILR (Ker) 634 : (2013) 3 KHC 327 : (2013) 3 KLT 535
Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 2013Disposed Off
Escotel Mobile Communications Limited Vs Pulukkool Ramani
High Court Of Kerala · (2013) 4 RCR(Civil) 604 : (2013) 1 RCR(Rent) 648
Transfer of Property Act, 1882 — Section 106, 16
High Courts26 Mar 2013Disposed Off
Abdul Hameed Vs Station House Officer, Cherpulassery Police Station
High Court Of Kerala · (2013) 2 KHC 386 : (2013) 3 KLJ 809
High Courts26 Mar 2013
Nelkadir Bone Industries Vs Commercial Tax Officer
High Court Of Kerala · (2013) 2 ILR (Ker) 813 : (2013) 2 KLJ 702 : (2013) 2 KLT 477
Constitution of India, 1950 — Article 14Kerala General Sales Tax Act, 1963 — Section 10
High Courts26 Mar 2013Allowed
Krishnadasan Vs Nadukandi Mohanan
High Court Of Kerala · (2013) 2 RCR(Rent) 425
High Courts26 Mar 2013Dismissed
Sulimans Watch Company Vs Regional Director, E.S.I. Corporation
High Court Of Kerala · (2013) 139 FLR 398
High Courts26 Mar 2013
Sreekumar Prabhu Vs Indian Oil Corporation
High Court Of Kerala · (2013) 2 KHC 281 : (2013) 2 KLJ 576 : (2013) 2 KLT 274
High Courts26 Mar 2013
Mohanan Vs Nil
High Court Of Kerala · AIR 2013 Ker 109 : (2013) 2 ILR (Ker) 366 : (2013) 2 KHC 222 : (2013) 2 KLJ 396 : (2013) 2 KLT 284
Hindu Marriage Act, 1955 — Section 13B, 13B(1)
High Courts26 Mar 2013
Leela Vs The State of Kerala
High Court Of Kerala · (2013) 03 KL CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313Penal Code, 1860 (IPC) — Section 34, 366A, 376
High Courts25 Mar 2013
Jith and Others Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 138
Kerala Abkari Act, 1077 — Section 55(a), 56(b)
High Courts25 Mar 2013Dismissed
Abdul Kareem Vs Regional Transport Authority
High Court Of Kerala · (2013) 2 KLT 551
Motor Vehicles Act, 1988 — Section 113, 113(1)
High Courts25 Mar 2013Allowed
Soman, P.S. Vs Manager, AKMHS and Others
High Court Of Kerala · (2013) 2 ILR (Ker) 171 : (2013) 2 KHC 173 : (2013) 2 KLJ 235 : (2013) 2 KLT 215 : (2013) LabIC 3165 : (2013) 3 LLN 702
High Courts25 Mar 2013Dismissed
Vinod Vs State of Kerala and Another
High Court Of Kerala · (2013) 4 ILR (Ker) 829 : (2013) 2 KHC 895 : (2013) 3 KLJ 191 : (2013) 3 KLT 239
Criminal Procedure Code, 1973 (CrPC) — Section 239, 321, 332Penal Code, 1860 (IPC) — Section 294(b), 332
High Courts23 Mar 2013Dismissed
Seetharama Vs State of Kerala
High Court Of Kerala · (2014) 1 KLJ 256