High Courts08 Feb 2014
Thomas, V.C. and Others Vs State of Kerala and Another
High Court Of Kerala · (2014) CriLJ 2396 : (2014) 2 ILR 238
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 308, 323, 324, 34, 367
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High Court Of Kerala judgments
54,395 judgments · page 1,055 of 2,720
High Courts07 Feb 2014
Tellicherry Minority Welfare Trust Vs Commissioner of Income Tax
High Court Of Kerala · (2014) 364 ITR 472
Income Tax Act, 1961 — Section 11, 12A, 13, 13(1), 13(1)(b)
High Courts07 Feb 2014Dismissed
Union of India Vs M.H.R. Khasmi
High Court Of Kerala · (2014) 02 KL CK 0203
High Courts07 Feb 2014Allowed
Smitha R. Vs Bijukumar S.
High Court Of Kerala · (2014) 02 KL CK 0201
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts07 Feb 2014Allowed
The Secretary The Alwaye State Transport Staff Co-Operative Society Ltd. Vs Madani
High Court Of Kerala · (2014) 02 KL CK 0193
High Courts07 Feb 2014Allowed
Kuttikrishnan Nambiar M.N. Vs State of Kerala
High Court Of Kerala · (2014) 02 KL CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294(b), 34, 354
High Courts07 Feb 2014Dismissed
Manilal Vs State of Kerala
High Court Of Kerala · (2014) 2 ILR 871 : (2014) 2 KLT 800
Penal Code, 1860 (IPC) — Section 141, 143, 147, 148, 149
High Courts07 Feb 2014Dismissed
Kerala State Electricity Board, Tvm and Others Vs Santha and Others
High Court Of Kerala · (2014) 2 KHC 73 : (2014) 2 KLJ 189
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 41 Rule 33
High Courts07 Feb 2014
Kuttian Padmini Vs Nelliyullaparambath Mathu and Others
High Court Of Kerala · (2014) 1 KHC 759 : (2014) 1 KLJ 816
High Courts07 Feb 2014Disposed Off
Abdul Asees Vs Special Village Officer, Pothukal Village
High Court Of Kerala · (2014) 02 KL CK 0143
High Courts07 Feb 2014Dismissed
Chief Engineer (Irrigation) Vs Reghunathan
High Court Of Kerala · (2014) 1 ILR 1001 : (2014) 1 KHC 510 : (2014) 1 KLJ 653 : (2014) 1 KLT 650
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 21 Rule 21, 141, 37, 38Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2014
Sreekanth K. and Another Vs Nil
High Court Of Kerala · AIR 2014 Ker 88
Hindu Marriage Act, 1955 — Section 13B
High Courts07 Feb 2014Allowed
Raju Vs State of Kerala
High Court Of Kerala · (2014) 02 KL CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294(b), 323, 354, 427
High Courts07 Feb 2014
Tata Teleservices Ltd. Vs Tngicube Technology Resources India Ltd.
High Court Of Kerala · (2014) 2 KLJ 90 : (2014) 1 KLT 734
Civil Procedure Code, 1908 (CPC) — Section 104Companies Act, 1956 — Section 454(5), 483Criminal Procedure Code, 1973 (CrPC) — Section 374(1)
High Courts07 Feb 2014
Madhu K. Vs State of Kerala
High Court Of Kerala · (2014) 1 ILR 1007 : (2014) 1 KHC 623 : (2014) 1 KLJ 821
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 313, 482
High Courts06 Feb 2014Dismissed
The Kerala State Electricity Board Vs Mariamma Peter
High Court Of Kerala · (2014) 02 KL CK 0202
High Courts06 Feb 2014Dismissed
Kerala State Electricity Board Vs K.E. Omana
High Court Of Kerala · (2014) 02 KL CK 0200
High Courts06 Feb 2014
Kerala State Electricity Board Vs Kathreena
High Court Of Kerala · (2014) 02 KL CK 0198
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 41 Rule 33Fatal Accidents Act, 1855 — Section 1A
High Courts06 Feb 2014Dismissed
Kerala State Electricity Board Vs George
High Court Of Kerala · (2014) 02 KL CK 0197
High Courts06 Feb 2014Allowed
Milan Petitioner Vs Regional Transport Officer and Others
High Court Of Kerala · (2014) 1 ILR 1091
Motor Vehicles Act, 1988 — Section 10, 2