COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,054 of 2,720

High Courts12 Feb 2014

Mohammed Vs State of Kerala

High Court Of Kerala · (2014) 1 KLT 728

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High Courts12 Feb 2014

Suo Motu Vs Thomson and Another

High Court Of Kerala · (2014) CriLJ 1863 : (2014) 1 ILR 945 : (2014) 1 KHC 630 : (2014) 1 KLJ 844

Commission for Protection of Child Rights Act, 2005 — Section 25Copyright Act, 1957 — Section 51, 52(A), 63, 68(A), 68ACriminal Procedure Code, 1973 (CrPC) — Section 395

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High Courts12 Feb 2014Allowed

Sheelamma Vs P. Sahadevan

High Court Of Kerala · (2014) 02 KL CK 0010

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts11 Feb 2014

Hotel Hills Park Vs State of Kerala

High Court Of Kerala · (2014) 2 KLT 15

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High Courts11 Feb 2014

New India Assurance Co. Ltd. Vs Lilla Francis

High Court Of Kerala · (2014) 3 ACC 161 : (2014) ACJ 1800 : (2014) 2 AnWR 815 : (2014) 2 KLJ 88 : (2014) 1 KLT 731 : (2014) LLR 431 : (2014) 3 SCT 227

Motor Vehicles Act, 1988 — Section 147Workmens Compensation Act, 1923 — Section 22, 3(1), 4, 4(a), 4A

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High Courts11 Feb 2014Partly Allowed

Thomas Mathew @ Thampikunju and Another Vs Vachi Yesudasan and Others

High Court Of Kerala · (2014) 2 KLJ 79

Kerala Land Reforms Act, 1963 — Section 125(3), 125(5)Transfer of Property Act, 1882 — Section 54, 55(6)(b)

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High Courts11 Feb 2014

Ramesan V.C. Vs The Union of India

High Court Of Kerala · (2014) 02 KL CK 0058

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High Courts11 Feb 2014

Chief Commissioner of Income Tax and Others Vs George P. Mathews and Others

High Court Of Kerala · (2014) 362 ITR 660 : (2014) 222 TAXMAN 373

Income Tax Act, 1961 — Section 119(2)(a), 154, 234A, 234B, 234C

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High Courts11 Feb 2014Dismissed

The State of Kerala Vs K. Udayakumaran

High Court Of Kerala · (2014) 02 KL CK 0009

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High Courts11 Feb 2014Dismissed

The State of Kerala Vs Reena Susan Mathew

High Court Of Kerala · (2014) 02 KL CK 0006

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High Courts10 Feb 2014

Sunny Jacob Jewellers & Wedding Centre Vs CIT

High Court Of Kerala · (2014) 02 KL CK 0217

Income Tax Act, 1961 — Section 143(3), 263

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High Courts10 Feb 2014

MRS Roadways Vs Commissioner of Income Tax

High Court Of Kerala · (2015) 276 CTR 94 : (2014) 367 ITR 62

Income Tax Act, 1961 — Section 40A, 40A(3)

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High Courts10 Feb 2014Dismissed

M. Radhakrishnan Vs The Chief Manager (Human Resources)

High Court Of Kerala · (2014) 02 KL CK 0204

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High Courts10 Feb 2014Disposed Off

Feba Jose Vs University of Calicut, Controller of Examinations, The Vice Chancellor, and Sahrdaya College of Engineering and Technology

High Court Of Kerala · (2014) 02 KL CK 0187

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High Courts10 Feb 2014Allowed

Rosamma Kurian Vs State of Kerala

High Court Of Kerala · (2014) CriLJ 2666 : (2014) 2 ILR 132 : (2014) 2 KHC 64 : (2014) 2 KLJ 233

Penal Code, 1860 (IPC) — Section 306, 498A

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High Courts10 Feb 2014Dismissed

The Chief Engineer (Irrigation) Public Office and The Executive Engineer (Irrigation) Irrigation Division Vs K. Reghunathan

High Court Of Kerala · (2014) 02 KL CK 0133

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 6, Order 21 Rule 21 141 37 38Constitution of India, 1950 - Article 226 227

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High Courts10 Feb 2014Allowed

K.V. Abdul Rasheed Vs State of Kerala

High Court Of Kerala · (2014) 02 KL CK 0097

Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(i)(d), 137, 482

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High Courts10 Feb 2014

A.K. Jawaharlal Vs The Secretary to Government, Taxes (E) Department

High Court Of Kerala · (2014) 02 KL CK 0051

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High Courts10 Feb 2014Dismissed

Honey S.R. Prasad Vs State of Kerala

High Court Of Kerala · (2014) 02 KL CK 0036

Constitution of India, 1950 — Article 226, 227

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High Courts10 Feb 2014

Nizam Vs State of Kerala

High Court Of Kerala · (2014) CriLJ 2343 : (2014) 2 KHC 354 : (2014) 2 KLJ 505 : (2014) 2 KLT 467

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190, 195, 195Kerala High Court Act, 1958 — Section 7

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