High Courts20 Feb 2014
Varkey, Mariakutty, Vattoth House and Thomas Vs Taluk Land Board and Others
High Court Of Kerala · (2014) 02 KL CK 0070
Kerala Land Reforms (Amendment) Act, 2005 — Section 106B, 7E
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High Court Of Kerala judgments
54,395 judgments · page 1,052 of 2,720
High Courts20 Feb 2014Allowed
Betzy Samuel Idicula Vs Idicula Baby
High Court Of Kerala · (2014) 02 KL CK 0038
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts20 Feb 2014Dismissed
Paul Vs Lalu Paulson
High Court Of Kerala · (2014) 2 ILR 104 : (2014) 2 KHC 135 : (2014) 2 KLJ 62 : (2014) 1 KLT 916 : (2014) 1 RCR(Rent) 544
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4)(iii), 11(4)(iv)
High Courts20 Feb 2014Dismissed
Gangadharan Pillai K. Vs The Sasthamkotta Service Co-Operative Bank Ltd.
High Court Of Kerala · (2014) 02 KL CK 0014
High Courts20 Feb 2014Dismissed
M/s. Mammu Haji and Company Vs Vasanthalakshmi
High Court Of Kerala · (2014) 3 KHC 213
High Courts19 Feb 2014Allowed
K.J. Cheriyan Vs The Additional Chief Secretary
High Court Of Kerala · (2014) 2 KLJ 705
High Courts19 Feb 2014
Ashar Vs Kerala University of Health Sciences
High Court Of Kerala · (2014) 1 KLT 969
Kerala University of Fisheries and Ocean Studies Act, 2010 — Section 12, 12(7), 12(8), 23, 25
High Courts19 Feb 2014Dismissed
State of Kerala Vs C.V. Issac
High Court Of Kerala · (2014) 02 KL CK 0039
High Courts18 Feb 2014
Venugopal P. Vs Union of India and Others
High Court Of Kerala · (2014) 2 ILR 415 : (2014) 2 KHC 185 : (2014) 2 KLJ 672 : (2014) 2 KLT 314 : (2014) LabIC 2593
Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 6, 6(1), 6(2)
High Courts18 Feb 2014Allowed
Rajani. K.R., Part Time Sweeper, Idukki District Co-Op. Bank Ltd. and Others Vs The Registrar of Co-Operative Societies, State Co-Operative Registrar''s Office, The Joint Registrar of Co-Operative Societies, The Idukki District Co-Operative Bank Ltd. and General Manager, Idukki District Co-Operative Bank Ltd.
High Court Of Kerala · (2014) 02 KL CK 0145
High Courts18 Feb 2014Dismissed
Hidayath K. Vs State of Kerala and Others
High Court Of Kerala · (2014) CriLJ 1727 : (2014) 1 ILR 1029 : (2014) 1 KHC 718
Criminal Procedure Code, 1973 (CrPC) — Section 107Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 10, 10, 11, 12, 13, 13
High Courts18 Feb 2014Partly Allowed
Sukumaran Vs State
High Court Of Kerala · (2014) CriLJ 1954 : (2014) 1 ILR 1095 : (2014) 1 KHC 779 : (2014) 2 KLJ 25 : (2014) 1 KLT 925 : (2014) 2 RCR(Criminal) 789
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 4Penal Code, 1860 (IPC) — Section 294(b), 323, 427Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(x), 9
High Courts18 Feb 2014Dismissed
Dinakaran R. Vs State of Kerala and Another
High Court Of Kerala · (2014) 2 KHC 16 : (2014) 2 KLJ 190 : (2014) 2 KLT 10
Constitution of India, 1950 — Article 227
High Courts18 Feb 2014Dismissed
Anwar Vs State of Kerala
High Court Of Kerala · (2014) 2 KLT 455
Criminal Procedure Code, 1973 (CrPC) — Section 107Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 10, 10, 11, 12, 13, 13
High Courts18 Feb 2014Dismissed
Union of India Vs N. Gopalakrishnan Nair
High Court Of Kerala · (2014) 02 KL CK 0088
Constitution of India, 1950 — Article 227
High Courts18 Feb 2014
Chonakadavath Mohammed Vs Addl. Commr. of Cus.
High Court Of Kerala · (2014) 309 ELT 75
High Courts18 Feb 2014
A.N. Rajan Vs State of Kerala
High Court Of Kerala · (2014) 3 KLJ 720
Criminal Procedure Code, 1973 (CrPC) — Section 207
High Courts18 Feb 2014Dismissed
Senior Supperintendent of Post Offices Vs Mini K.P.
High Court Of Kerala · (2014) 02 KL CK 0055
Constitution of India, 1950 — Article 227
High Courts18 Feb 2014Disposed Off
Biju Vs The District Collector, Alappuzha and The Revenue Divisional Officer, Alappuzha
High Court Of Kerala · (2014) 02 KL CK 0054