Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 1, Order 30 Rule 3, Order 30 Rule 30, Order 30 Rule 6Partnership Act, 1932 — Section 30

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High Courts14 Feb 2014

Rahul Sehgal Vs State of Kerala and Another

High Court Of Kerala · (2014) CriLJ 2399 : (2014) 2 ILR 777 : (2014) 2 KHC 11 : (2014) 2 KLJ 632 : (2014) 2 KLT 906 : (2014) 3 RCR(Criminal) 766

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 23, 23(4), 27(d), 32Negotiable Instruments Act, 1881 (NI) — Section 141

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High Courts14 Feb 2014Dismissed

Kerala Books and Publication Society Vs Labour Court and Another

High Court Of Kerala · (2014) 141 FLR 874 : (2014) 2 ILR 67 : (2014) 1 KHC 669 : (2014) 2 KLJ 221 : (2014) 1 KLT 843

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, Order 16 Rule 21

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High Courts14 Feb 2014Dismissed

Haridas Chettiar and Another Vs Rajeswary

High Court Of Kerala · (2014) 1 KHC 822

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts14 Feb 2014Dismissed

Haridas Chettiar Vs Rajeswary

High Court Of Kerala · (2014) 3 ILR 642 : (2014) 2 KLJ 395 : (2014) 2 KLT 29

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts14 Feb 2014

Sethumadhavan R. Vs Ratheesh and Others

High Court Of Kerala · (2014) 2 KHC 86 : (2014) 2 KLJ 445

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3A, Order 32 Rule 4(1)Hindu Minority and Guardianship Act, 1956 — Section 8, 8(2)

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High Courts14 Feb 2014Dismissed

Pareeth Vs Kerala State Electricity Board

High Court Of Kerala · (2014) 3 KLJ 106 : (2014) 2 KLT 258

Electricity (Supply) Act, 1948 — Section 79(j)Electricity Act, 2003 — Section 126, 127, 185, 185(1)General Clauses Act, 1897 — Section 6

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High Courts14 Feb 2014Allowed

Mathew Vs Meenangadi Grama Panchayat

High Court Of Kerala · (2014) 2 ILR 374 : (2014) 1 KHC 783 : (2014) 2 KLJ 219 : (2014) 1 KLT 1074 : (2014) 2 RCR(Civil) 600

Constitution of India, 1950 — Article 14, 19(1)(g), 21, 300AContract Act, 1872 — Section 29

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High Courts13 Feb 2014Disposed Off

Moan M. Joseph Vs Kerala State Electricity Board

High Court Of Kerala · (2014) 2 KLJ 551 : (2014) 4 KLT 22 : (2014) 2 KLT 13

Telegraph Act, 1885 — Section 10, 17, 17(1)

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High Courts13 Feb 2014

George Jacob and Others Vs Nandakumar Moodadi and Another

High Court Of Kerala · (2014) CriLJ 3421 : (2014) 1 ILR 1035 : (2014) 1 KHC 772 : (2014) 2 KLJ 36 : (2014) 2 KLT 180 : (2014) 2 RCR(Criminal) 786

Copyright Act, 1957 — Section 13, 13(1), 13(1)(a), 13(2)(ii), 14Criminal Procedure Code, 1973 (CrPC) — Section 482Press and Registration of Books Act, 1867 — Section 7

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High Courts13 Feb 2014Dismissed