High Courts06 Feb 2014Allowed
M/s. Poddar Plantations Ltd. Vs Thankam Nair, N. Geetha, N. Gobind and N. Rajendran
High Court Of Kerala · (2014) 02 KL CK 0142
Kerala Land Reforms Act, 1963 - Section 125(3) 3(vii) 3(viii)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,056 of 2,720
High Courts06 Feb 2014Dismissed
The Secretary, K.S.E. Board Vs Puthuparambil Jameela
High Court Of Kerala · (2014) 02 KL CK 0116
High Courts06 Feb 2014Dismissed
K. Unnikrishnan Vs Secretary, Department of Local Self Government Institutions, The Secretary Mambad Grama Panchayat and The Sub Inspector of Police Nilambur Police Station
High Court Of Kerala · (2014) 02 KL CK 0093
Constitution of India, 1950 — Article 300A
High Courts06 Feb 2014Dismissed
Jihas Vs Salim
High Court Of Kerala · (2014) 3 ILR 924 : (2014) 2 KHC 753 : (2014) 2 KLT 1004 : (2015) 1 RCR(Civil) 145
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 11, 146, 151, 50Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts06 Feb 2014Dismissed
Chairman, K.S.E. Board Vs Madathil Kunnummal Kunhayisha
High Court Of Kerala · (2014) 02 KL CK 0073
High Courts06 Feb 2014Dismissed
Karunakaran Vs V. Padmini
High Court Of Kerala · (2014) 02 KL CK 0050
Kerala Land Reforms Act, 1963 — Section 96
High Courts06 Feb 2014Dismissed
The Kerala State Electricity Board Vs Shafi
High Court Of Kerala · (2014) 2 KHC 594
High Courts06 Feb 2014Allowed
The Rubber Board Vs Rosin Constructions
High Court Of Kerala · (2014) 2 ARBLR 573 : (2014) 2 KHC 75 : (2014) 2 KLT 95
Arbitration and Conciliation Act, 1996 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Section 47, 9
High Courts06 Feb 2014Dismissed
S/o. Gangadhara Cherthala Southpanikkar and S/o. Narayanan Sureshkumar Vs (President, Sri. C.V. Manoharan (Member No. 3568), Managing Committee of Cherthala South Service Co-Operative Bank) and Others
High Court Of Kerala · (2014) 02 KL CK 0037
Kerala Co-operative Societies Act, 1969 - Section 69
High Courts06 Feb 2014Dismissed
Muhammad Salim Vs Sangeetha and Others
High Court Of Kerala · (2014) CriLJ 1904 : (2014) 2 ILR 80 : (2014) 1 KHC 657
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190(1)(a), 192, 200Penal Code, 1860 (IPC) — Section 420
High Courts06 Feb 2014Dismissed
Kerala State Electricity Board Vs Antony Markose
High Court Of Kerala · (2014) 02 KL CK 0018
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 41 Rule 33
High Courts06 Feb 2014Dismissed
The Kerala State Electricity Board Vs Kunjumol N.A.
High Court Of Kerala · (2014) 02 KL CK 0011
High Courts06 Feb 2014Dismissed
Secretary, Kerala State Electricity Board Vs Mary
High Court Of Kerala · (2014) 02 KL CK 0008
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 41 Rule 33
High Courts06 Feb 2014Dismissed
Union of India Vs K. Manoj Kumar
High Court Of Kerala · (2014) 1 KHC 826
High Courts06 Feb 2014Dismissed
R. Subash Vs State Co-Operative Election Commission, The Electoral Officer, The Returning Officer, Ottoor Service Co-Operative Bank Ltd.
High Court Of Kerala · (2014) 02 KL CK 0001
Constitution of India, 1950 — Article 226
High Courts05 Feb 2014
Union of India and Others Vs S. Preethy and Another
High Court Of Kerala · (2014) 1 ILR 960 : (2014) 1 KHC 587
Arbitration Act, 1940 — Section 14, 14(2), 17, 30, 35Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5, 34
High Courts05 Feb 2014
Usha Johnson Vs Commissioner of Income Tax
High Court Of Kerala · (2014) 2 ILR 71 : (2014) 1 KHC 521
High Courts05 Feb 2014
K. Gangadharan Nair and Others Vs P.O. Bhanumathi Amma and Others
High Court Of Kerala · (2014) 1 ILR 934 : (2014) 2 KHC 99 : (2014) 1 KLJ 847
High Courts05 Feb 2014Dismissed
Lalitha K. Vs Panayal Service Co.Operative Bank and Joint Registrar of Co-Operative Spocieties (General)
High Court Of Kerala · (2014) 02 KL CK 0099
High Courts05 Feb 2014
Kerala State Electricity Boad Vs Aysha
High Court Of Kerala · (2014) 02 KL CK 0074