High Courts05 Feb 2014
Kerala State Electricity Board Vs Chandrika
High Court Of Kerala · (2014) 02 KL CK 0072
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,057 of 2,720
High Courts05 Feb 2014Dismissed
Kerala State Electricity Board Vs Puzhadikkal Kadheeja
High Court Of Kerala · (2014) 02 KL CK 0060
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11(b), Order 41 Rule 33
High Courts05 Feb 2014Disposed Off
P.G. Joseph Vs The Registrar of Births and Deaths (Secretary)
High Court Of Kerala · (2014) 02 KL CK 0045
Registration of Births and Deaths Act, 1969 — Section 15
High Courts05 Feb 2014
Kerala State Electricity Board and Others Vs Hamsaveni Carbides and Another
High Court Of Kerala · AIR 2014 Ker 57 : (2014) 1 ILR 921 : (2014) 1 KHC 563 : (2014) 1 KLJ 657
Constitution of India, 1950 — Article 12Electricity Act, 2003 — Section 43, 46
High Courts05 Feb 2014Disposed Off
Antony Ann Kevin D''Silva Vs Senior Environmental Engineer, Kerala Pollution Control Board, The Corporation of Cochin and The State of Kerala
High Court Of Kerala · (2014) 02 KL CK 0026
High Courts04 Feb 2014
Baisil Attipeddy Vs Food Safety Commissioner
High Court Of Kerala · (2014) FAJ 431
Food Safety and Standards Act, 2006 — Section 68
High Courts04 Feb 2014Dismissed
K.C. Ansarali Vs The Administrator
High Court Of Kerala · (2014) 02 KL CK 0199
High Courts04 Feb 2014Dismissed
State of Kerala Vs Mannuthy Mayura Inn
High Court Of Kerala · (2014) 02 KL CK 0192
High Courts04 Feb 2014Disposed Off
Abdul Azeez Vs State of Kerala
High Court Of Kerala · (2014) 02 KL CK 0186
Kerala Forest Act, 1961 — Section 27, 27(1)(e)(iv)Wild Life (Protection) Act, 1972 — Section 51, 9
High Courts04 Feb 2014Allowed
Susheela Vs Deepika, Deepu and Darshan
High Court Of Kerala · (2014) 1 ILR 850 : (2014) 1 KHC 526 : (2014) 1 KLJ 641 : (2014) 1 KLT 660
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 45 45 46 47 47Succession Act, 1925 - Section 63
High Courts04 Feb 2014
The Commissioner of Income Tax-II Vs Sri. Arun David
High Court Of Kerala · (2014) 02 KL CK 0140
Income Tax Act, 1961 - Section 132(4) 158BC
High Courts04 Feb 2014Disposed Off
Dr. Alex Itticheria and David Itticheria Vs The Superintendenting Engineer, Kerala State Transport Project and Others
High Court Of Kerala · (2014) 02 KL CK 0127
Land Acquisition Act, 1894 - Section 11 11(1) 15 24 4(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 114(1) 24
High Courts04 Feb 2014Allowed
Saidalavi and Others Vs State of Kerala
High Court Of Kerala · (2014) CriLJ 2786 : (2014) 1 KLJ 627
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 154Penal Code, 1860 (IPC) - Section 143 147 148 149 302
High Courts04 Feb 2014Allowed
Irshad Vs State of Kerala
High Court Of Kerala · (2014) 02 KL CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 279, 294(b), 323, 34, 354
High Courts04 Feb 2014Dismissed
Kaliyar K. J. Philip Vs Kuttikkattu K. N. Sukumaran Nair
High Court Of Kerala · (2014) 02 KL CK 0100
High Courts04 Feb 2014Disposed Off
Muhammed Shereef Vs Sub Inspector of Police
High Court Of Kerala · (2014) 02 KL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 308
High Courts04 Feb 2014Allowed
Indus Towers Ltd. Vs The Sub Inspector of Police, Sasthamcotta and Others
High Court Of Kerala · (2014) 02 KL CK 0046
High Courts04 Feb 2014
Soudamini Vs Visambharan
High Court Of Kerala · AIR 2014 Ker 89 : (2014) 1 ILR 1064 : (2014) 1 KHC 777 : (2014) 2 KLJ 92 : (2014) 1 KLT 729
High Courts04 Feb 2014Dismissed
The State of Kerala Vs CIJI P. Jose
High Court Of Kerala · (2015) 1 KHC 232 : (2015) 2 KLJ 279 : (2015) 1 KLT 458
High Courts04 Feb 2014Dismissed
Coir Board Vs P.G. Alice Miland
High Court Of Kerala · (2014) 02 KL CK 0016
Constitution of India, 1950 — Article 226