High Courts25 Mar 2024Allowed
Shahanas Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0219
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 341
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 72 of 103
High Courts25 Mar 2024Dismissed
Mohammed A Shereef Vs Shibu J
High Court Of Kerala · (2024) 03 KL CK 0218
Code of Civil Procedure, 1908 — Order 39 Rule 1
High Courts22 Mar 2024Dismissed
Chinju Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0209
Code of Criminal Procedure, 1973 — Section 438Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts22 Mar 2024Dismissed
P.G.Manu Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0208
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 376(1), 376(2)(b), 376(2)(n), 450, 506(i)Information Technology Act, 2000 — Section 66E, 67A
High Courts22 Mar 2024Dismissed
Nithya Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0207
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 324, 506Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts22 Mar 2024Disposed Of
Joy T.R Vs District Police Complaints Authority
High Court Of Kerala · (2024) 03 KL CK 0206
High Courts22 Mar 2024Disposed Of
C.S.Ramachandran Vs P.R.Associates
High Court Of Kerala · (2024) 03 KL CK 0205
Negotiable Instruments Act, 1881 — Section 148
High Courts22 Mar 2024Disposed Of
Jishnu A.R Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0204
Code of Criminal Procedure, 1973 — Section 82, 83Indian Penal Code, 1860 — Section 34, 308, 323, 324, 326
High Courts22 Mar 2024Allowed
Abraham C Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0203
Kerala Police Act, 2011 — Section 57
High Courts22 Mar 2024Disposed Of
Valsala M.G. (Died)* Vs M.B.Kunjumuhammed
High Court Of Kerala · (2024) 03 KL CK 0202
Indian Succession Act, 1925 — Section 306Kerala Torts (Miscellaneous Provisions) Act, 1976 — Section 2
High Courts22 Mar 2024Disposed Of
K P Murukadas Vs District Collector Collectorate
High Court Of Kerala · (2024) 03 KL CK 0201
High Courts22 Mar 2024Allowed
V.Raveendran Nair Vs M.R.Jayasree
High Court Of Kerala · (2024) 03 KL CK 0200
High Courts22 Mar 2024Dismissed
Williams Vs Annamma Poulose
High Court Of Kerala · (2024) 03 KL CK 0199
High Courts22 Mar 2024Dismissed
G.Gopakumar Vs M.J.Joseph
High Court Of Kerala · (2024) 03 KL CK 0198
High Courts22 Mar 2024Partly Allowed
Ticken Rout Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0197
Code of Criminal Procedure, 1973 — Section 232, 279(1), 313Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 50, 52A, 57
High Courts22 Mar 2024Allowed
Sunil Kumar Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0196
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324
High Courts22 Mar 2024Allowed
Denny Kunhappan Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0195
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21
High Courts22 Mar 2024Allowed
Muhammed Musthafa Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0194
Code of Criminal Procedure, 1973 — Section 439Kerala Abkari Act,1 of 1077 — Section 10, 55(i), 55D, 67B
High Courts22 Mar 2024Allowed
Fasal KS Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0193
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(A), 22(c), 27, 29
High Courts21 Mar 2024Disposed Of
Abdul Hakkeem M.A Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0192
Code of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 354A(1)(i), 354D(1)(i), 401Protection of Children from Sexual Offences Act, 2012 — Section 9(i), 10, 11(iv), 12