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High Court Of Kerala judgments, 2024

2,055 judgments · page 71 of 103

High Courts27 Mar 2024Allowed

Aslam E.N Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0230

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 427, 452, 506(i)
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High Courts27 Mar 2024Allowed

Arun Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0228

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324
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High Courts27 Mar 2024Allowed

Alikutty Kalleri Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0227

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 308, 332, 353Prevention of Damage to Public Property, 1984 — Section 3(1)
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High Courts26 Mar 2024Dismissed

Shameer Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0215

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A(1)(i), 354D(1)(i), 506Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 9(1), 10, 11(iv), 12
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High Courts26 Mar 2024Allowed

Arunjith Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0211

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 302, 323, 324, 447
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High Courts26 Mar 2024Allowed

Shaji K.G. Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0210

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341
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High Courts25 Mar 2024Allowed

Nasim Shah Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0220

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 294(b), 148, 308, 323, 324, 341, 365
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