High Courts14 May 2024Disposed Of
Sainaba A P K Vs Branch Manager
High Court Of Kerala · (2024) 05 KL CK 0031
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 56 of 103
High Courts10 May 2024Dismissed
Jibin T Thankachan Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0068
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b) 308, 427, 451
High Courts10 May 2024Dismissed
V.P. Joseph Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0067
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 224, 323, 354A, 354B, 447, 506, 509
High Courts10 May 2024Dismissed
Sirajudheen.O.K Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0066
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 354
High Courts10 May 2024Dismissed
Fazil Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0065
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 341, 353
High Courts10 May 2024Dismissed
Greeshma K.J. Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0064
Kerala Abkari Act, 1 of 1077 — Section 55(a)(i)
High Courts10 May 2024Dismissed
Cherish George Vs Union Of India
High Court Of Kerala · (2024) 05 KL CK 0063
Constitution of India, 1950 — Article 19(1)(g), 226
High Courts10 May 2024Allowed
Rajesh S Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0062
Code of Criminal Procedure, 1973 — Section 482
High Courts10 May 2024Disposed Of
Emy Rose Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0061
Code of Criminal Procedure, 1973 — Section 436(2)Negotiable Instruments Act, 1881 — Section 138
High Courts07 May 2024Allowed
Jethro Varghese Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0060
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)A, 22(b), 29
High Courts07 May 2024Disposed Of
Athulya Mohanan Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0030
Code of Criminal Procedure, 1973 — Section 482
High Courts07 May 2024Allowed
Mustafa Mashoor Thangal Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0029
Code of Criminal Procedure, 1973 — Section 482
High Courts07 May 2024Allowed
Renjith Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0028
Indian Penal Code, 1860 — Section 279, 304(A)
High Courts07 May 2024Disposed Of
Rajesh S Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0027
Indian Penal Code, 1860 — Section 324, 326, 427, 452, 506(ii)
High Courts07 May 2024Disposed Of
Noushad Vs Sumesh P.V
High Court Of Kerala · (2024) 05 KL CK 0026
Code of Criminal Procedure, 1973 — Section 320(8)Negotiable Instruments Act, 1881 — Section 138, 147
High Courts07 May 2024Dismissed
Akhila Kerala Dheevara Sabha Vs Rosamma
High Court Of Kerala · (2024) 05 KL CK 0025
Code of Civil Procedure, 1908 — Section 100, 103
High Courts07 May 2024Dismissed
K.Rathindran Vs Pathapoyil Raghavan
High Court Of Kerala · (2024) 05 KL CK 0024
Code of Civil Procedure, 1908 — Section 140, Order 47 Rule 1
High Courts07 May 2024Disposed Of
Banu Basheer Vs Peethambaran
High Court Of Kerala · (2024) 05 KL CK 0023
Constitution of India, 1950 — Article 227
High Courts07 May 2024Allowed
Isaac N A Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0022
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420
High Courts07 May 2024Allowed
Deepesh Kumar Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0021
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(i), 67B