High Courts17 May 2024Allowed
Shamsudeen Ashraf.T Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0048
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 55 of 103
High Courts17 May 2024Disposed Of
Sreeshma A. Devan Vs Nitheesh Kumar O
High Court Of Kerala · (2024) 05 KL CK 0047
Constitution of India, 1950 — Article 227
High Courts17 May 2024Dismissed
Nisar .K Vs Dr. Abdul Nasar
High Court Of Kerala · (2024) 05 KL CK 0046
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 12, 12(3)
High Courts17 May 2024Allowed
M/s Kazana Builders Pvt Limited Vs A.M.P.Aboobacker
High Court Of Kerala · (2024) 05 KL CK 0045
Companies Act, 2013 — Section 447, 448
High Courts14 May 2024Disposed Of
Deepu Chacko Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0073
High Courts14 May 2024Disposed Of
Suresh Vs Sub Collector And Revenue Divisional Officer Ottappalam
High Court Of Kerala · (2024) 05 KL CK 0070
High Courts14 May 2024Disposed Of
Anoop.P.C Vs The District Collector, Kozhikode District Collectorate, Civil Station, Kozhikode, Pin 673020
High Court Of Kerala · (2024) 05 KL CK 0069
High Courts14 May 2024Dismissed
Prajeesh Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0044
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(i), 67(B)
High Courts14 May 2024Dismissed
Abdulla Sabiq Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0043
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 307, 323, 324, 341
High Courts14 May 2024Dismissed
Hasanur Seikh Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0042
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
High Courts14 May 2024Dismissed
Sanal Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0041
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b)
High Courts14 May 2024Dismissed
National Insurance Company Limited Vs Shakeela
High Court Of Kerala · (2024) 05 KL CK 0040
Motor Vehicles Act, 1988 — Section 166
High Courts14 May 2024Disposed Of
Mananchira Township Complex Pvt.Ltd Vs Revenue Divisional Officer
High Court Of Kerala · (2024) 05 KL CK 0039
High Courts14 May 2024Dismissed
Muhammed Shabeer Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0038
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b), 29
High Courts14 May 2024Dismissed
Shahul Hameed Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0037
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b)
High Courts14 May 2024Dismissed
Anu Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0036
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354, 376, 506
High Courts14 May 2024Dismissed
Muhammed Ashiq Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0035
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)A, 22(b)
High Courts14 May 2024Dismissed
Murshid Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0034
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b), 29
High Courts14 May 2024Dismissed
Kuttappan Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0033
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(i)
High Courts14 May 2024Dismissed
Vishnu Udhayan Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0032
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354A(1)(i), 363, 370(4), 370A, 376(2)(n), 376(3), 450Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4(2), 5(1), 6, 7, 8