High Courts21 May 2024Allowed
Ameer K.M. Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0092
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 25, 29
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 53 of 103
High Courts21 May 2024Allowed
P.T.Thomas Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0091
Code of Civil Procedure, 1908 — Section 100, Order 42 Rule 1Interest Act, 1978 — Section 3(1)
High Courts21 May 2024Dismissed
Rajan.P.V Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0090
High Courts21 May 2024Disposed Of
Mor Gregorios Kuriakose Vs Malankara Suriyani Knanaya Samudayam
High Court Of Kerala · (2024) 05 KL CK 0089
High Courts20 May 2024Allowed
Muhammed Rahees Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0110
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 354, 406, 498A
High Courts20 May 2024Allowed
Shaji Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0109
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 324, 354, 427
High Courts20 May 2024Allowed
Jithin Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0108
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts20 May 2024Allowed
Shaju Prakash Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0107
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498A
High Courts20 May 2024Allowed
Arjun Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0106
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts20 May 2024Allowed
Assainar Tharakan Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0105
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts20 May 2024Allowed
Subash K.C Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0104
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294(b), 323, 324, 498ADowry Prohibition Act, 1961 — Section 4
High Courts20 May 2024Allowed
Premachandran.P Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0103
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294(b), 323, 324Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts20 May 2024Allowed
Vinod Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0102
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294(b), 323, 324, 354, 506(ii)
High Courts20 May 2024Allowed
Vidhya Dev Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0101
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498A
High Courts20 May 2024Dismissed
Stephen Issac Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0100
Code of Civil Procedure, 1908 — Order 1 Rule 8, Order 1 Rule 8(3)
High Courts20 May 2024Allowed
Jiji Thomas Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0088
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 324, 326
High Courts20 May 2024Dismissed
Saranya Rajan Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0087
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts20 May 2024Disposed Of
Muhammed Ajmal Vs Sub Inspector Of Police
High Court Of Kerala · (2024) 05 KL CK 0086
High Courts20 May 2024Disposed Of
Anjali Philip @ Anjali Anna Philip Vs Village Officer
High Court Of Kerala · (2024) 05 KL CK 0085
High Courts20 May 2024Allowed
Vipin Varghese Vs State Of Kerala
High Court Of Kerala · (2024) 05 KL CK 0084
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420