High Courts30 Apr 2024Dismissed
Lejin @ Vavakannan Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0254
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 308, 324
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 58 of 103
High Courts30 Apr 2024Dismissed
The Area Manager Vs Shri. P.T.Rajeevan
High Court Of Kerala · (2024) 04 KL CK 0253
Employees' Compensation Act, 1923 — Section 4(1)(d), 4(2A)
High Courts30 Apr 2024Disposed Of
Sulaikha K V Vs Nishad B P
High Court Of Kerala · (2024) 04 KL CK 0252
High Courts30 Apr 2024Disposed Of
Aloysius Varghese Vs Kerala State Co Operative Bank Ltd
High Court Of Kerala · (2024) 04 KL CK 0251
High Courts30 Apr 2024Dismissed
Krishnadas M R Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0250
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420
High Courts30 Apr 2024Dismissed
Basheer Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0249
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 498(B), 498(C)
High Courts30 Apr 2024Dismissed
Kunhahemed M.N Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0248
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts30 Apr 2024Dismissed
Thoha Shakkir Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0247
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
High Courts30 Apr 2024Dismissed
Athul Krishna C.B Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0246
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354A(1)(i), 354A(2), 354D, 366, 376(3)Information Technology Act, 2000 — Section 67B
High Courts30 Apr 2024Dismissed
Nidhin Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0245
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(II)(B), 27A , 29, 60(3)
High Courts30 Apr 2024Dismissed
Johnson @ Sibi Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0244
Code of Criminal Procedure, 1973 — Section 439Kerala Abkari Act,1 of 1077 — Section 55(a)
High Courts30 Apr 2024Dismissed
Sreejith @ Gireesh Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0243
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 302, 324, 326Explosive Substance Act, 1908 — Section 3, 5
High Courts30 Apr 2024Disposed Of
Sunilal Vs Regional Transport Authority
High Court Of Kerala · (2024) 04 KL CK 0242
High Courts30 Apr 2024Dismissed
Dr.Prashob Peter K.J Vs Cochin University Of Science And Technology
High Court Of Kerala · (2024) 04 KL CK 0241
High Courts30 Apr 2024Disposed Of
M/s.International Nut Alliance LLC Vs M/s. John's Cashew Co
High Court Of Kerala · (2024) 04 KL CK 0240
Arbitration and Conciliation Act, 1996 — Section 31(7), 31(7)(b), 34, 48
High Courts30 Apr 2024Dismissed
Bhagyasurya Engineers And Contractors Private Limited Vs Siemens Limited
High Court Of Kerala · (2024) 04 KL CK 0239
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 7(5), 11(5), 11(6), 20(1)
High Courts30 Apr 2024Disposed Of
Praveen Kumar K.P. Vs Kerala Public Service Commission
High Court Of Kerala · (2024) 04 KL CK 0238
High Courts25 Apr 2024Disposed Of
M/s Punarnava Ayurveda Hospital Pvt. Ltd Vs The Arbitrator For Nh 66 And District Collector
High Court Of Kerala · (2024) 04 KL CK 0236
Arbitration and Conciliation Act, 1996 — Section 26, 27National Highways Act, 1956 — Section 3G, 3G(1), 3G(2), 3G(5), 3G(6)
High Courts25 Apr 2024Disposed Of
Abu Thahir P.K Vs Senior Geologist Department Of Mining And Geology
High Court Of Kerala · (2024) 04 KL CK 0235
Kerala Minor Mineral Concession Rules, 2015 — Rule 51, 51(2)
High Courts25 Apr 2024Disposed Of
Sri. Shylesan T.S Vs Kerala State Pollution Control Board District Office
High Court Of Kerala · (2024) 04 KL CK 0234