High Courts20 Feb 2015Disposed off
P.N. Radhakrishnan and Others Vs Sree Dharma Paripalana Yogam and Others
High Court Of Kerala · (2015) 02 KL CK 0091
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 94 of 116
High Courts20 Feb 2015Partly Allowed
Eldho Vs State of Kerala
High Court Of Kerala · (2015) 02 KL CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 243, 313Penal Code, 1860 (IPC) - Section 171F
High Courts20 Feb 2015Dismissed
Aryakrishna U.R. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0088
Constitution of India, 1950 - Article 141
High Courts20 Feb 2015Dismissed
K. Bhaskaran Nair and Others Vs Stae Bank of Travancore Head Office and Others
High Court Of Kerala · (2015) LabIC 1777
Constitution of India, 1950 - Article 12, 14, 226
High Courts20 Feb 2015Dismissed
Joy Kaitharath Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 KHC 82
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154Kerala Lok Ayukta Act, 1999 - Section 10, 11, 11(3), 12, 13
High Courts20 Feb 2015Disposed off
Faisal Vs Assistant Sub Collector
High Court Of Kerala · (2015) 1 KLT 949
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 20, 20(1)
High Courts20 Feb 2015
Kurukkankunnummal Raveendran Vs State
High Court Of Kerala · (2015) 02 KL CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 243, 311, 313Penal Code, 1860 (IPC) - Section 279, 304(A), 337
High Courts20 Feb 2015
Indira N. Vs Shyju and Others
High Court Of Kerala · (2015) 02 KL CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 248(1), 313Penal Code, 1860 (IPC) - Section 143, 147, 149, 294(b), 354
High Courts20 Feb 2015Allowed
Kerala State Co-operative Coir Marketing Federation Ltd. Vs Regional Labour Commissioner (Central)
High Court Of Kerala · (2015) 145 FLR 731 : (2015) 2 KLJ 37 : (2015) 1 KLT 844 : (2015) LLR 768 : (2015) 4 SCT 13
Payment of Gratuity Act, 1972 - Section 7
High Courts19 Feb 2015Disposed off
Yohannan Vs State of Kerala
High Court Of Kerala · (2015) 3 KLJ 461 : (2015) 3 KLT 333
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89, 15Criminal Procedure Code, 1973 (CrPC) - Section 173, 2(wa), 357A, 363, 363(5)Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 20
High Courts19 Feb 2015Partly Allowed
Nair Mohan Sivaram Vs State of Kerala
High Court Of Kerala · (2015) 02 KL CK 0218
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Penal Code, 1860 (IPC) - Section 279, 304A, 337, 338
High Courts19 Feb 2015Dismissed
Sinimole Chirayath and Others Vs Manager, Punjab National Bank and Others
High Court Of Kerala · (2015) 02 KL CK 0187
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts19 Feb 2015Disposed off
Roy Vs Ayavana Grama Panchayat
High Court Of Kerala · (2015) 3 KHC 445 : (2015) 2 KLT 702
High Courts19 Feb 2015Disposed off
Subair Vs The Sub Inspector of Police, Nilambur Police Station and Others
High Court Of Kerala · (2015) 02 KL CK 0153
Motor Vehicles Act, 1988 - Section 23
High Courts19 Feb 2015Dismissed
Neena B. Jolly Vs The Kerala University and Others
High Court Of Kerala · (2015) 02 KL CK 0141
Constitution of India, 1950 - Article 226
High Courts19 Feb 2015Allowed
Biju Mon Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 KHC 188
High Courts19 Feb 2015Allowed
Mathew V.O. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 ILR Ker 224 : (2015) 2 KHC 165
Kerala Court Fees and Suits Valuation Act, 1959 - Section 3, 4A, 52, 70
High Courts19 Feb 2015
Fareeda Haji Vaheed Vs The Deputy Commissioner Appeals Commercial Taxes and Others
High Court Of Kerala · (2015) 02 KL CK 0086
Kerala General Sales Tax Act, 1963 - Section 19, 45A
High Courts19 Feb 2015Disposed off
P. Usha and Others Vs N. Ramakrishnan Nair and Others
High Court Of Kerala · (2015) 02 KL CK 0059
High Courts19 Feb 2015Allowed
Noushad V. Vs The United India Insurance Co. Ltd.
High Court Of Kerala · (2015) 02 KL CK 0035