High Courts19 Feb 2015Partly Allowed
Anil Kumar Vs State of Kerala
High Court Of Kerala · (2015) 02 KL CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 255(1), 313, 357(3), 428Penal Code, 1860 (IPC) - Section 294(b), 323, 341
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 95 of 116
High Courts19 Feb 2015
Naseer P. Vs Station House Officer, Kannur Traffic Police and Others
High Court Of Kerala · (2015) 02 KL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 297, 337, 338
High Courts18 Feb 2015Allowed
Veena T.K. Vs State of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0220
High Courts18 Feb 2015Disposed off
Pramod Vs The District Collector, Palakkad and Others
High Court Of Kerala · (2015) 02 KL CK 0208
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 20, 20(1)
High Courts18 Feb 2015Allowed
C.M. Ismayil and Others Vs Chembarathukunnu Muslim Jama-Ath, Chembarathukunnu and Others
High Court Of Kerala · (2015) 02 KL CK 0192
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 151Constitution of India, 1950 - Article 226
High Courts18 Feb 2015Allowed
Pushpangathan Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 KHC 259 : (2015) 3 KLT 105
Civil Procedure Code, 1908 (CPC) - Section 151Criminal Procedure Code, 1973 (CrPC) - Section 362, 482Kerala Police Act, 1960 - Section 64(3)
High Courts18 Feb 2015Dismissed
ESI Corporation Vs Leela Unnikrishnan
High Court Of Kerala · (2016) ACJ 362 : (2015) 146 FLR 571 : (2015) 146 FLR 1070 : (2015) 3 ILR Ker 232 : (2015) 3 KHC 10 : (2015) 2 KLJ 829 : (2015) 2 KLT 603 : (2015) LLR 757 : (2015) 4 SCT 728
Employees State Insurance Act, 1948 - Section 2(15B)
High Courts18 Feb 2015Disposed off
A.N.S. Menon and Others Vs The Kochi Corporation and Others
High Court Of Kerala · (2015) 02 KL CK 0139
High Courts18 Feb 2015
Sea Breeze Courier Vs Commissioner of Central Excise Customs and Service Tax
High Court Of Kerala · (2015) 320 ELT 531
High Courts18 Feb 2015Allowed
Agency for Non Conventional Energy and Rural Technology (ANERT) Vs Gokul P.G. and Others
High Court Of Kerala · (2015) 2 ILR Ker 124 : (2015) 2 KLJ 503 : (2015) LabIC 1588
Constitution of India, 1950 - Article 14, 16
High Courts18 Feb 2015
State of Kerala and Others Vs M.M. Thomas and Others
High Court Of Kerala · (2015) 02 KL CK 0099
Constitution of India, 1950 - Article 154, 166, 166(3)Kerala University Act, 1974 - Section 60, 82(3), 83
High Courts18 Feb 2015Dismissed
P. Ravindranath Vs Padmini K. Nair
High Court Of Kerala · (2015) 02 KL CK 0085
Constitution of India, 1950 - Article 227
High Courts16 Feb 2015Allowed
Devidasan Vs The Excise Commissioner, Commissionerate of Excise and Others
High Court Of Kerala · (2015) 4 KHC 1 : (2015) 3 KLJ 596
Constitution of India, 1950 - Article 254, 254(2)Criminal Procedure Code, 1973 (CrPC) - Section 154, 173(2), 173(5)Evidence Act, 1872 - Section 45, 51
High Courts16 Feb 2015Disposed off
Sundaram Hammond Vs K. Padmanabhan and Others
High Court Of Kerala · (2015) 2 KHC 802 : (2015) 4 KLJ 446
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25Evidence Act, 1872 - Section 41Hindu Marriage Act, 1955 - Section 13B, 2(1)(c)
High Courts16 Feb 2015Allowed
Binu Vs State of Kerala
High Court Of Kerala · (2015) 2 KHC 309 : (2015) 2 KLJ 514 : (2015) 2 KLT 204
General Clauses Act, 1897 - Section 13(2)Kerala Municipalities Act, 1994 - Section 191, 191(1), 310, 311, 312Kerala Panchayat Raj Act, 1994 - Section 191
High Courts16 Feb 2015Disposed off
Preethakumari K.V. Vs State of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0165
High Courts16 Feb 2015Allowed
A.V. Savad Vs K.P. Surendran and Others
High Court Of Kerala · (2015) 02 KL CK 0089
High Courts16 Feb 2015Dismissed
Aswathi Vedalmaji ''Krishnarpanam'' and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0084
Constitution of India, 1950 - Article 14, 19(1)(g), 19(6), 30(1)
High Courts16 Feb 2015
Bhavya U.J. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0081
Motor Vehicles Act, 1988 - Section 10, 2(11), 2(13), 2(14), 2(21)