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High Court Of Kerala judgments, 2015

2,318 judgments · page 93 of 116

High Courts24 Feb 2015Dismissed

Amina Vs District Collector

High Court Of Kerala · (2015) 1 KHC 803 : (2015) 2 KLJ 509 : (2015) 1 KLT 812

Land Acquisition Act, 1894 - Section 11, 4, 4(1), 6, 6(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(1)(a)
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High Courts23 Feb 2015Partly Allowed

D.M. Bhaskaran Vs State

High Court Of Kerala · (2015) 02 KL CK 0210

Criminal Procedure Code, 1973 (CrPC) - Section 313Railway Property (Unlawful Possession) Act, 1966 - Section 3(a)
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High Courts23 Feb 2015Dismissed

Venugopal K. Vs Union of India and Others

High Court Of Kerala · (2015) 3 Crimes 690 : (2015) 2 DMC 138 : (2015) 2 ILR Ker 197 : (2015) 1 KHC 815 : (2015) 2 KLJ 99 : (2015) 1 KLT 838

Constitution of India, 1950 - Article 44Criminal Procedure Code, 1973 (CrPC) - Section 198(1)Hindu Marriage Act, 1955 - Section 11, 17, 2, 5
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High Courts23 Feb 2015Allowed

Kajal Vs State of Kerala

High Court Of Kerala · (2015) 2 KHC 91 : (2015) 2 KLJ 108 : (2015) 1 KLT 908

Criminal Procedure Code, 1973 (CrPC) - Section 273, 295, 296, 313, 327Evidence Act, 1872 - Section 1Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), 36(C)
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High Courts20 Feb 2015Partly Allowed

Bakker Vs State of Kerala

High Court Of Kerala · (2015) 02 KL CK 0183

Criminal Procedure Code, 1973 (CrPC) - Section 248(1), 313, 357 (1)(b), 357(1), 428Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 320, 323, 326, 506(ii)
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High Courts20 Feb 2015Dismissed

Janardhanan Vs State of Kerala

High Court Of Kerala · (2015) 2 ILR Ker 272 : (2015) 2 KHC 167 : (2015) 2 KLJ 71 : (2015) 1 KLT 999

Arms Act, 1959 - Section 25(a)Customs Act, 1962 - Section 108
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