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High Court Of Kerala judgments, 2015

2,318 judgments · page 91 of 116

High Courts27 Feb 2015Dismissed

K. Vijayakumarn Nair Vs Ajikumar

High Court Of Kerala · (2015) 3 KHC 123 : (2015) 2 KLJ 224 : (2015) 2 KLT 70

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 1, Order 7 Rule 14, Order 8 Rule 1A, Order 8 Rule 8Negotiable Instruments Act, 1881 (NI) - Section 4
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High Courts26 Feb 2015Allowed

Saidalavi Vs The State of Kerala

High Court Of Kerala · (2015) 02 KL CK 0194

Criminal Procedure Code, 1973 (CrPC) - Section 482Explosives Act, 1884 - Section 3, 5, 9(1)(b)Penal Code, 1860 (IPC) - Section 201, 286, 304 A, 304(A)
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High Courts26 Feb 2015Dismissed

Abdul Basheer Vs Abdul Khader and Others

High Court Of Kerala · (2015) 02 KL CK 0118

Constitution of India, 1950 - Article 20Criminal Procedure Code, 1973 (CrPC) - Section 160, 173(2), 173(8), 311, 311AEvidence Act, 1872 - Section 45, 73
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