High Courts03 Mar 2015Dismissed
Rajeevan P. Vs The State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0311
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 193, 200, 201, 202Penal Code, 1860 (IPC) - Section 34, 403, 406, 420
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 89 of 116
High Courts03 Mar 2015Disposed off
V. Vasudevan Menon and Others Vs The Chairman, Taluk Land Board and Others
High Court Of Kerala · (2015) 03 KL CK 0300
Contempt of Courts Act, 1971 - Section 20
High Courts03 Mar 2015Disposed off
Biju Kumar and Others Vs The Chief Secretary, Government of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0299
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(6)
High Courts03 Mar 2015Disposed off
Anees P. Vs The Sub Inspector of Police, Kallambalam Police Station
High Court Of Kerala · (2015) 03 KL CK 0295
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(6)
High Courts03 Mar 2015Disposed off
Hairuneesa Vs The Village Officer, Pattimattom Village and Others
High Court Of Kerala · (2015) 03 KL CK 0292
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(6)
High Courts03 Mar 2015Disposed off
Shajal Mon Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0259
Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 23
High Courts03 Mar 2015Allowed
V. Rajan Vs Ratheesh and Others
High Court Of Kerala · (2015) 03 KL CK 0258
High Courts03 Mar 2015
Rajan Beedi Company Vs Commissioner of Central Excise
High Court Of Kerala · (2015) 322 ELT 232 : (2015) 3 KHC 163 : (2015) 2 KLT 965
Central Excises and Salt Act, 1944 - Section 35G
High Courts03 Mar 2015Disposed off
Reegan Jayakumar Vs Shami Shahul
High Court Of Kerala · (2015) 3 ILR Ker 41 : (2015) 3 KHC 164 : (2015) 3 KLJ 117
Constitution of India, 1950 - Article 227Guardians and Wards Act, 1890 - Section 28, 9, 9(1)
High Courts03 Mar 2015Allowed
George Sons and Company Vs Employees Provident Fund Appellate Tribunal and Others
High Court Of Kerala · (2015) 147 FLR 135 : (2015) 2 KHC 464 : (2015) LabIC 2612 : (2015) LLR 862
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 2A, 7A
High Courts03 Mar 2015Dismissed
P.N. Vijayan Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0083
High Courts03 Mar 2015Partly Allowed
Noble Mathew Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0082
High Courts03 Mar 2015Dismissed
Jaison C. Cooper Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0072
Constitution of India, 1950 - Article 19, 21Criminal Procedure Code, 1973 (CrPC) - Section 439Terrorist and Disruptive Activities (Prevention) Act, 1985 - Section 3(5)
High Courts03 Mar 2015Allowed
D. Rajkumar Vs Aruvipuram Sree Narayana Dharma Paripalana Yogam and Others
High Court Of Kerala · (2015) 03 KL CK 0068
Arbitration and Conciliation Act, 1996 - Section 10, 10(1), 11, 11(1), 11(2)
High Courts03 Mar 2015Dismissed
Abdul Kader and Others Vs Mohammed Basheer
High Court Of Kerala · (2015) 03 KL CK 0055
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(12), 11(2), 11(2)(b), 11(3), 11(4)(ii)
High Courts03 Mar 2015Dismissed
Tushar Nirmal Sarathi Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 ILR Ker 391
Constitution of India, 1950 - Article 19, 21Criminal Procedure Code, 1973 (CrPC) - Section 439Unlawful Activities (Prevention) Act, 1967 - Section 10, 10(a)(i)(b), 13, 13(i)(a), 3
High Courts03 Mar 2015Dismissed
Kizhakkumbad Puthiyapurayil Abdul Azeez and Others Vs Kodiyil Mumtaz and Others
High Court Of Kerala · (2015) 03 KL CK 0015
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), 11(3), 11(4)(i), 12
High Courts02 Mar 2015Disposed off
Dinesh Divakaran Vs District Collector and Others
High Court Of Kerala · (2015) 03 KL CK 0310
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(6)
High Courts02 Mar 2015Allowed
Leelamma and Others Vs M. Elanko and Others
High Court Of Kerala · (2015) 03 KL CK 0309
High Courts02 Mar 2015Allowed
Sreebala Developers and Hotel Pvt. Ltd. Vs The State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0294