High Courts05 Mar 2015Allowed
Murali Vs P. Balakrishnan and Others
High Court Of Kerala · (2015) 03 KL CK 0296
Insurance Act, 1938 - Section 64-UC(1)Motor Vehicles Act, 1988 - Section 147, 147(1)(b)(i), 147(1)(b)(ii), 147(1)b(i)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 87 of 116
High Courts05 Mar 2015Allowed
A. Balan and Others Vs M.V. Abdul Gafoor and Others
High Court Of Kerala · (2015) 03 KL CK 0293
High Courts05 Mar 2015Allowed
Cochin Port Labour Union Vs Union of India and Others
High Court Of Kerala · (2015) 146 FLR 570
Factories Act, 1948 - Section 52Industrial Disputes Act, 1947 - Section 10(1)
High Courts05 Mar 2015Allowed
Travancore Devaswom Board Vs Vasudevan Bhattathiri Narayanan Bhattathiri and Others
High Court Of Kerala · (2015) 03 KL CK 0243
High Courts05 Mar 2015Allowed
Thankappan Vs The District Collector and Others
High Court Of Kerala · (2015) 03 KL CK 0240
Kerala Highway Protection Act, 1999 - Section 2(l), 3, 3(1), 3(3), 33Land Acquisition Act, 1894 - Section 17
High Courts05 Mar 2015Dismissed
M.N. Valsala and Others Vs M.S. Maya
High Court Of Kerala · (2015) 03 KL CK 0239
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)Transfer of Property Act, 1882 - Section 106
High Courts05 Mar 2015Dismissed
K.A. Sobha and Others Vs Palakkad Municipality and Others
High Court Of Kerala · (2015) 03 KL CK 0184
Kerala Municipalities Act, 1994 - Section 472, 475, 475 (1)
High Courts05 Mar 2015Allowed
Sreeja B. Vs Regional Joint Labour Commissioner and Others
High Court Of Kerala · (2015) 146 FLR 1075 : (2015) 2 KHC 427 : (2015) 2 KLT 707 : (2015) LLR 826
Industrial Disputes Act, 1947 - Section 25B(2), 25FPayment of Gratuity Act, 1972 - Section 2A, 2A(2), 4
High Courts05 Mar 2015Dismissed
Karakunnummal Babu and Others Vs T.P. Raghavan and Others
High Court Of Kerala · (2015) 2 KHC 410 : (2015) 2 KLJ 572 : (2015) 2 KLT 416
High Courts05 Mar 2015Disposed off
Orchard Apartment Owners Association Vs Kerala Water Authority and Others
High Court Of Kerala · (2015) 4 KHC 599
High Courts05 Mar 2015Dismissed
Anilkumar K. Vs Chief Secretary to Government and Others
High Court Of Kerala · (2015) 3 ILR Ker 228 : (2015) 2 KHC 329 : (2015) 2 KLT 533 : (2015) LabIC 2356
Constitution of India, 1950 - Article 226
High Courts05 Mar 2015Allowed
Subramanian and Others Vs N.D. Anthappan and Others
High Court Of Kerala · (2015) 03 KL CK 0094
High Courts05 Mar 2015
T.P. Senkumar Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 Mar 2015Dismissed
G. Sunil Kumar Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2015) 03 KL CK 0092
Telegraph Act, 1885 - Section 10, 10(d), 16, 16(1), 7(2)
High Courts05 Mar 2015Allowed
Aswathi Raveendran Vs T.B. Sudhakaran and Others
High Court Of Kerala · (2015) 03 KL CK 0091
High Courts05 Mar 2015Dismissed
Ninan Thayyil and Others Vs State of Kerala
High Court Of Kerala · (2015) 03 KL CK 0090
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 258Penal Code, 1860 (IPC) - Section 120(B), 34, 420
High Courts05 Mar 2015Disposed off
District Collector and Others Vs N.C. Thomas
High Court Of Kerala · (2015) 03 KL CK 0063
High Courts05 Mar 2015Dismissed
Babychan Antony Vs Eldhose and Others
High Court Of Kerala · (2015) 03 KL CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts04 Mar 2015
Muthoot Finance Ltd. Vs Union of India
High Court Of Kerala · (2015) 40 STR 26
High Courts04 Mar 2015Dismissed
Ramunni Menon and Others Vs Thankan and Others
High Court Of Kerala · (2015) 3 KLJ 193