High Courts06 Mar 2015Allowed
Visalakshi K.T. Vs The State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0270
Criminal Procedure Code, 1973 (CrPC) - Section 320(8), 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 86 of 116
High Courts06 Mar 2015Dismissed
Rev.Fr. Jose Abraham and Others Vs St. George Syrian Orthodox Church and Others
High Court Of Kerala · (2015) 03 KL CK 0266
Civil Procedure Code, 1908 (CPC) - Section 92, 92(1)
High Courts06 Mar 2015Allowed
Dineshan K. Vs The District Insurance Officer, Kerala State Insurance Department
High Court Of Kerala · (2015) 03 KL CK 0261
High Courts06 Mar 2015Allowed
Sibi Alexander and Others Vs Franklin George Nedungadan and Others
High Court Of Kerala · (2015) 03 KL CK 0244
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 141(2)(a)
High Courts06 Mar 2015Allowed
P. Rajesh Kumar Vs The University of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0233
Constitution of India, 1950 - Article 226, 329 (b)
High Courts06 Mar 2015Dismissed
Varkey Ittan and Others Vs Kuruvila Mathai Kathanar and Others
High Court Of Kerala · (2015) 03 KL CK 0232
Civil Procedure Code, 1908 (CPC) - Section 92, 92(1)
High Courts06 Mar 2015
Dayanand Pandath Vs Rajan and Others
High Court Of Kerala · (2015) 03 KL CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 Mar 2015
K.P. Vijayakumar Vs Prakash Sait and Others
High Court Of Kerala · (2015) 03 KL CK 0199
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 Mar 2015Dismissed
Varghese and Others Vs Pathrose and Others
High Court Of Kerala · (2015) 03 KL CK 0185
Civil Procedure Code, 1908 (CPC) - Section 92, 92 (1), 92(1)
High Courts06 Mar 2015
Mar Basil Granites and Metals Vs Commercial Tax Officer
High Court Of Kerala · (2015) 2 KLT 58
Kerala Value Added Tax Act, 2003 - Section 6, 8(b)
High Courts06 Mar 2015
George Kochuparambil Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 KHC 458
Kerala Value Added Tax Act, 2003 - Section 6, 8(b)
High Courts06 Mar 2015Dismissed
Biju K.J. Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 KHC 337
Constitution of India, 1950 - Article 12, 226
High Courts06 Mar 2015Allowed
Chairman, Cochin Port Trust Vs The General Secretary, Ernakulam Hotel Thozhilali Union and Others
High Court Of Kerala · (2015) 2 LLN 415 : (2015) LLR 939 : (2015) 4 SCT 19
Constitution of India, 1950 - Article 226Factories Act, 1948 - Section 46
High Courts06 Mar 2015Partly Allowed
K.P. Ramesh Babu Vs The Circle Inspector of Police and Others
High Court Of Kerala · (2015) 03 KL CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1)(b)Penal Code, 1860 (IPC) - Section 34, 498A
High Courts06 Mar 2015Allowed
P.P. Viswanathan Vs Chirakkal Service Co-Operative Bank Ltd. and Others
High Court Of Kerala · (2015) 03 KL CK 0064
High Courts06 Mar 2015
V.S. Philomina Vs K. Vijayalakshmi and Others
High Court Of Kerala · (2015) 03 KL CK 0025
Administrative Tribunals Act, 1985 - Section 20, 21Advocates Act, 1961 - Section 48AAConstitution of India, 1950 - Article 226, 227
High Courts06 Mar 2015Partly Allowed
M.V. Saseendran Vs Sreeram Transport Finance Co. Ltd. and Others
High Court Of Kerala · (2015) 03 KL CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 Mar 2015Allowed
James Mathew Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 306
High Courts05 Mar 2015Dismissed
Mehrunnisa Vs Ayyob and Others
High Court Of Kerala · (2015) 03 KL CK 0317
High Courts05 Mar 2015Disposed off
George Vs Revenue Divisional Officer and Others
High Court Of Kerala · (2015) 03 KL CK 0301