High Courts09 Mar 2015Disposed off
Joseph M.C. Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0315
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 85 of 116
High Courts09 Mar 2015Disposed off
Nirupama Jayaprakash Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0314
Special Marriage Act, 1954 - Section 5, 6(3)
High Courts09 Mar 2015Allowed
Bichukoya K. Vs Joshi and Others
High Court Of Kerala · (2015) 03 KL CK 0313
High Courts09 Mar 2015Dismissed
All India Rubber Board Employees Organization Vs Union of India and Others
High Court Of Kerala · (2015) 03 KL CK 0273
Constitution of India, 1950 - Article 14Rubber Act, 1947 - Section 25
High Courts09 Mar 2015Disposed off
C.K. Ravikumar Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0245
Penal Code, 1860 (IPC) - Section 420, 465, 466, 468Registration Act, 1908 - Section 21, 28, 32A, 64, 81
High Courts09 Mar 2015Dismissed
Thiruvambadi Sree Krishna Swami Kshetra Trust Vs Thiruvambadi Sree Krishna Swami Kshetram and Others
High Court Of Kerala · (2015) 03 KL CK 0211
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, Order 21 Rule 97, Order 6 Rule 17, 141, 144
High Courts09 Mar 2015Dismissed
Vinitha Vikraman Vs The State Transport Appellate Tribunal and Others
High Court Of Kerala · (2015) 03 KL CK 0207
Motor Vehicles Act, 1988 - Section 72
High Courts09 Mar 2015Disposed off
Chalissery Kirana Merchant and Others Vs Union of India and Others
High Court Of Kerala · (2015) 322 ELT 496
Customs Act, 1962 - Section 17, 18, 18(1), 18(1)(c), 30
High Courts09 Mar 2015
Mareena Vs Elizabeth and Others
High Court Of Kerala · (2015) 03 KL CK 0173
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)
High Courts09 Mar 2015Dismissed
Rajendran M.M. Vs Secretary, Nayarambalam SC/ST Service Co-operative Bank Ltd. and Others
High Court Of Kerala · (2015) 2 ILR Ker 493 : (2015) 2 KHC 455
Constitution of India, 1950 - Article 226
High Courts09 Mar 2015Allowed
Simon Pathros Matthai and Others Vs The Chief Secretary, Govt of Kerala and Others
High Court Of Kerala · (2015) 2 ILR Ker 730 : (2015) 2 KHC 180 : (2015) 2 KLJ 506 : (2015) 1 KLT 1081
Constitution of India, 1950 - Article 226, 300ALand Acquisition Act, 1894 - Section 11, 18, 31, 4(1)
High Courts09 Mar 2015Allowed
Abdul Khader Vs State of Kerala
High Court Of Kerala · (2015) 03 KL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 320
High Courts09 Mar 2015Dismissed
Radhika B. Vs State of Kerala and Others
High Court Of Kerala · AIR 2015 Ker 164 : (2015) 2 KHC 183 : (2015) 2 KLJ 389 : (2015) 2 KLT 134 : (2015) 2 RCR(Criminal) 507
Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 10, 10, 10(4), 13, 13(1)
High Courts09 Mar 2015
Manojkumar Vs V.V. Pushkaran and Others
High Court Of Kerala · (2015) 03 KL CK 0065
Penal Code, 1860 (IPC) - Section 279, 338
High Courts09 Mar 2015
Financial Service Executives Welfare Association and Others Vs Life Insurance Corporation of India and Others
High Court Of Kerala · (2015) 03 KL CK 0026
Constitution of India, 1950 - Article 12, 123, 14, 16, 213Contract Act, 1872 - Section 23Life Insurance Corporation Act, 1956 - Section 11, 23, 3, 48, 49
High Courts09 Mar 2015
Patel R.P. Vs Assistant Commissioner of Income Tax, Kottayam
High Court Of Kerala · (2015) 5 KHC 370
Income Tax Act, 1961 - Section 144, 153, 153(2A), 153(3)(ii), 250
High Courts07 Mar 2015Allowed
Assyrian Charities Kuries Ltd. and Others Vs James C. Joseph and Others
High Court Of Kerala · (2015) 03 KL CK 0030
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Companies Act, 1956 - Section 169, 169(4)(a), 53, 53(2), 53(2)(a)
High Courts06 Mar 2015Allowed
Union of India and Others Vs K.N. Padmam and Others
High Court Of Kerala · (2015) 03 KL CK 0302
Constitution of India, 1950 - Article 14, 16
High Courts06 Mar 2015Dismissed
K. Anil Kumar Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0272
Civil Procedure Code, 1908 (CPC) - Section 11, 9Constitution of India, 1950 - Article 226, 243ZK, 243ZTKerala Co-operative Societies Act, 1969 - Section 69, 69(2)(c), 69(3)
High Courts06 Mar 2015Dismissed
A. Unnikrishnan Vs Roy Koshy John and Others
High Court Of Kerala · (2015) 03 KL CK 0271
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 5