High Courts12 Mar 2015
K.P. Sivanandan Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0174
Kerala General Sales Tax Act, 1963 - Section 14, 14 (5), 14(5)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 83 of 116
High Courts12 Mar 2015Disposed off
Purushu M.P. and Others Vs Regional Transport Officer, Vatakara and Others
High Court Of Kerala · (2015) 3 KHC 229
High Courts12 Mar 2015Dismissed
Senior Divisional Personnel Officer, Southern Railway Vs General Secretary, Southern Railway Men''s Union
High Court Of Kerala · (2015) 03 KL CK 0161
Constitution of India, 1950 - Article 227
High Courts12 Mar 2015Disposed off
R.P. Reena Vs The University of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0088
High Courts12 Mar 2015Allowed
Suma K.R. and Others Vs Divisional Manager, Oriental Insurance Co. Ltd.
High Court Of Kerala · (2015) 03 KL CK 0087
High Courts12 Mar 2015Dismissed
Francis Antony K.G. Vs John Mathew and Others
High Court Of Kerala · (2015) 03 KL CK 0075
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts12 Mar 2015Dismissed
R.N.K. Sankar Vs The Director, Directorate of Medical Education and Others
High Court Of Kerala · (2015) 03 KL CK 0019
Constitution of India, 1950 - Article 15(4), 16(4)
High Courts12 Mar 2015Dismissed
Induja K. Vs Kerala University of Health Sciences and Others
High Court Of Kerala · (2015) 03 KL CK 0008
High Courts11 Mar 2015Disposed off
Hajira Ibrahim and Others Vs The Revenue Divisional Officer and Others
High Court Of Kerala · (2015) 03 KL CK 0274
Kerala Land Tax Act, 1961 - Section 18
High Courts11 Mar 2015Disposed off
T. Abdul Kader Vs M.K. Abdul Azeez and Others
High Court Of Kerala · (2015) 03 KL CK 0246
Criminal Procedure Code, 1973 (CrPC) - Section 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts11 Mar 2015Partly Allowed
Sanood K.P. and Others Vs University of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0212
High Courts11 Mar 2015Disposed off
Meenachil Taluk Co-operative Employees Co-operative Society Ltd. Vs Ramapuram Aided School Employees Co-operative Societies Ltd. and Others
High Court Of Kerala · (2015) 3 KHC 47
Kerala Co-operative Societies Act, 1969 - Section 12, 13, 7, 7(1)(c), 83
High Courts11 Mar 2015Allowed
Aneesh P. Vs The Sub Registrar Officer and Others
High Court Of Kerala · (2015) 2 KLT 755
Kerala Restriction on Transfer by and Restoration of Lands to the Scheduled Tribes Act, 1999 - Section 4
High Courts11 Mar 2015Dismissed
David T.K. Vs Kuruppumpady Service Co-operative Bank and Others
High Court Of Kerala · (2015) 2 KHC 301
Constitution of India, 1950 - Article 226, 227
High Courts11 Mar 2015Dismissed
Dinesan A. Vs Vettom Grama Panchayath and Others
High Court Of Kerala · (2015) 2 KHC 351 : (2015) 2 KLJ 529
High Courts11 Mar 2015Dismissed
Oachira Service Co-operative Bank Ltd. Vs T.K. Soman and Others
High Court Of Kerala · (2015) 03 KL CK 0086
High Courts11 Mar 2015Disposed off
Geemon Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0074
Constitution of India, 1950 - Article 21
High Courts11 Mar 2015Dismissed
Vishnu. R. Nair Vs University of Calicut and Others
High Court Of Kerala · (2015) 03 KL CK 0073
Constitution of India, 1950 - Article 12, 226
High Courts11 Mar 2015Allowed
T.A. Xavier and Sons Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0033
Constitution of India, 1950 - Article 14