High Courts02 Mar 2015Disposed off
Aneesh Kumar P. Vs The District Collector Alappuzha District and Others
High Court Of Kerala · (2015) 03 KL CK 0291
Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 90 of 116
High Courts02 Mar 2015Disposed off
Somarajan Vs The Deputy Tahsildar
High Court Of Kerala · (2015) 03 KL CK 0268
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(6)
High Courts02 Mar 2015Allowed
Mangalam Publications (India) Pvt. Ltd. Vs M.J. Francis and Others
High Court Of Kerala · (2015) 03 KL CK 0267
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts02 Mar 2015Disposed off
Kuruvila Abraham Vs Sub Inspector of Police
High Court Of Kerala · (2015) 03 KL CK 0257
Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)
High Courts02 Mar 2015Allowed
Hussain Koya Vs Moyinkutty Pocker and Others
High Court Of Kerala · (2015) 03 KL CK 0256
High Courts02 Mar 2015Allowed
Usha Jacob Vs Corporation of Thiruvananthapuram
High Court Of Kerala · (2015) 2 ILR Ker 993 : (2015) 3 KHC 29 : (2015) 2 KLJ 687 : (2015) 2 KLT 525
Kerala Municipalities Act, 1994 - Section 466, 550(1)(b)Penal Code, 1860 (IPC) - Section 441, 447, 466
High Courts02 Mar 2015
Muthoot Finance Limited Vs Union of India and Others
High Court Of Kerala · (2015) 320 ELT 51 : (2015) 50 GST 585 : (2015) 38 STR 1133
Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 72, 73
High Courts02 Mar 2015Partly Allowed
Raveendran Vs State of Kerala
High Court Of Kerala · (2015) 03 KL CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1)(b)Penal Code, 1860 (IPC) - Section 498A
High Courts02 Mar 2015Partly Allowed
K.T. Mathew Vs The Presiding Officer, Labour Court and Others
High Court Of Kerala · (2015) 146 FLR 686
Industrial Disputes Act, 1947 - Section 2(s), 33C(2)
High Courts02 Mar 2015Allowed
Ramachandran Vs State of Kerala
High Court Of Kerala · (2015) 03 KL CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts02 Mar 2015
K.G.A. Hotels and Resorts Pvt. Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 ILR Ker 228 : (2015) 2 KLT 683
Kerala Local Authorities (Prohibition of Defection) Act, 1999 - Section 3Kerala Municipalities Act, 1994 - Section 143, 447, 447(7), 548
High Courts02 Mar 2015Dismissed
Bhuvaneswaran Vs State of Kerala
High Court Of Kerala · (2015) 03 KL CK 0016
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 173(8), 439Penal Code, 1860 (IPC) - Section 120B, 201, 302, 323, 324
High Courts02 Mar 2015Disposed off
C.R. Sasidharan Vs The Deputy Excise Commissioner, Alappuzha and Others
High Court Of Kerala · (2015) 3 ILR Ker 363 : (2015) 2 KLT 182
Criminal Procedure Code, 1973 (CrPC) - Section 149
High Courts27 Feb 2015Dismissed
Vijayakumaran Nair Vs Ajikumar
High Court Of Kerala · (2015) 3 RCR(Civil) 895
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 1, Order 7 Rule 14, Order 8 Rule 1A, Order 8 Rule 8Negotiable Instruments Act, 1881 (NI) - Section 4
High Courts27 Feb 2015Disposed off
Abilash V. Vs The Chief Secretary, Government of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0240
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(6)
High Courts27 Feb 2015Allowed
Saji Paulose Vs Baby Varghese and Others
High Court Of Kerala · (2015) 02 KL CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 320, 357(2)Negotiable Instruments Act, 1881 (NI) - Section 138, 147
High Courts27 Feb 2015Disposed off
Antony Varghese Vs The Chief Secretary, Government of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0228
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(6)
High Courts27 Feb 2015
Krishnasree Vs Rohit Thilak
High Court Of Kerala · (2015) 02 KL CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts27 Feb 2015Disposed off
Jibi Bahuleyan and Others Vs The Village Officer, Kadungalloor Village and Others
High Court Of Kerala · (2015) 02 KL CK 0157
High Courts27 Feb 2015Dismissed
Ajidas N.A. Vs N.K. Subitha and Others
High Court Of Kerala · (2015) 02 KL CK 0156
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 498A