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High Court Of Kerala judgments, 2015

2,318 judgments · page 92 of 116

High Courts25 Feb 2015

Sheejakumari R.C. Vs Praveen S.R.

High Court Of Kerala · AIR 2015 Ker 135 : (2015) 2 DMC 858 : (2015) 2 ILR Ker 538 : (2015) 2 KHC 284 : (2015) 2 KLJ 386 : (2015) 2 KLT 699

Constitution of India, 1950 - Article 226Hindu Marriage Act, 1955 - Section 10, 11, 12, 12, 13
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High Courts25 Feb 2015Dismissed

Joseph Peter Vs Mary Peter

High Court Of Kerala · (2015) 02 KL CK 0123

Constitution of India, 1950 - Article 227Kerala Court Fees and Suits Valuation Act, 1959 - Section 25, 25(b), 40, 7(a)
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High Courts25 Feb 2015

Rajan Vs State of Kerala

High Court Of Kerala · (2015) 02 KL CK 0039

Criminal Procedure Code, 1973 (CrPC) - Section 31, 482Penal Code, 1860 (IPC) - Section 71
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High Courts25 Feb 2015Partly Allowed

C.V. Rajan Vs Illikkal Ramesan and Others

High Court Of Kerala · (2015) 4 BC 440 : (2015) 3 ILR Ker 629 : (2015) 2 KHC 55 : (2015) 2 KLJ 379 : (2015) 3 KLT 439

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts24 Feb 2015Allowed

K. Jayaraman Vs State of Kerala

High Court Of Kerala · (2015) 02 KL CK 0162

Penal Code, 1860 (IPC) - Section 324, 326, 447Criminal Procedure Code, 1973 (CrPC) - Section 112, 157, 211, 213, 313Evidence Act, 1872 - Section 134
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