COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 96 of 116

High Courts16 Feb 2015

Shyni C.B. Vs Sashi M. and Others

High Court Of Kerala · (2015) 02 KL CK 0079

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High Courts16 Feb 2015Partly Allowed

Seeraveettil Muhammed Kunhi Vs State of Kerala

High Court Of Kerala · (2015) 2 ILR Ker 278 : (2015) 2 KLJ 6

Criminal Procedure Code, 1973 (CrPC) - Section 248(1), 313, 428, 44Penal Code, 1860 (IPC) - Section 120(B), 34, 420, 465, 468

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High Courts15 Feb 2015Disposed off

Sundaram Hammond Vs Padmanabhan K. and Others

High Court Of Kerala · (2015) 2 ILR Ker 912

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25Hindu Marriage Act, 1955 - Section 13B, 2(1)(c)

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High Courts13 Feb 2015Allowed

S. Sooryadas Vs State of Kerala and Others

High Court Of Kerala · (2015) 02 KL CK 0226

Constitution of India, 1950 - Article 14, 19, 21, 300AKerala Lok Ayukta Act, 1999 - Section 9(1)

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High Courts13 Feb 2015

Kerala Cycle Polo Association, (Regn. No. 1471/90) Vs Cycle Polo Federation Of India, Dundlod House, Civil Lanes and Others

High Court Of Kerala · (2015) 02 KL CK 0161

Constitution of India, 1950 - Article 19(1)(C), 226

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High Courts13 Feb 2015Allowed

Regional Transport Authority and Others Vs Sudha Sasikumar

High Court Of Kerala · (2015) 02 KL CK 0114

Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 63, 87(1)(c)

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High Courts13 Feb 2015Disposed off

Kerala Ration Wholesale Distributors Federation Vs The Food Corporation of India and Others

High Court Of Kerala · (2015) 02 KL CK 0112

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High Courts13 Feb 2015Dismissed

M. Amritham Vs The Kerala State Electricity Board

High Court Of Kerala · (2015) 02 KL CK 0111

Industrial Disputes Act, 1947 - Section 33C(2)

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High Courts13 Feb 2015Allowed

National Insurance Co. Ltd. Vs Reji P. Raju

High Court Of Kerala · (2015) 02 KL CK 0110

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High Courts13 Feb 2015Dismissed

K. Vijayakumar and Others Vs The Mahatma Gandhi University and Others

High Court Of Kerala · (2015) 02 KL CK 0098

Constitution of India, 1950 - Article 245(1)University Grants Commission Act, 1956 - Section 2(12), 3, 4, 5, 6

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High Courts13 Feb 2015Allowed

K.P. Varkey Vs The Kerala State Election Commission and Others

High Court Of Kerala · (2015) 02 KL CK 0078

Constitution of India, 1950 - Article 226Kerala Local Authorities (Prohibition of Defection) Act, 1999 - Section 3, 3(1)(a), 4(3)

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High Courts13 Feb 2015Disposed off

Akkarapadam Sasi and Others Vs State of Kerala and Others

High Court Of Kerala · (2015) 02 KL CK 0055

Kerala Revenue Recovery Act, 1968 - Section 52(2)

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High Courts13 Feb 2015Dismissed

Prameela Vs Govindan Nair

High Court Of Kerala · (2015) 02 KL CK 0054

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts13 Feb 2015

R.V. Devassia and Others Vs The Sub Registrar, Peerumedu P.O. and Others

High Court Of Kerala · (2015) 1 KHC 805 : (2015) 2 KLJ 17 : (2015) 1 KLT 825

Kerala Land Reforms Act, 1963 - Section 120A, 81, 81(1)(a), 82, 83

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High Courts13 Feb 2015Dismissed

James Mathew Vs State of Kerala and Others

High Court Of Kerala · (2015) 02 KL CK 0047

Criminal Procedure Code, 1973 (CrPC) - Section 438Kerala Police Act, 1960 - Section 57Penal Code, 1860 (IPC) - Section 107, 306

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High Courts12 Feb 2015Allowed

Seethamani Amma and Others Vs The Branch Manager, The Oriental Insurance Co. Ltd.

High Court Of Kerala · (2015) 02 KL CK 0239

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High Courts12 Feb 2015Disposed off

Mohammed Shihabudheen Vs The Deputy Tahasildar, Pattambi

High Court Of Kerala · (2015) 02 KL CK 0231

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High Courts12 Feb 2015Dismissed

K.M. Raja Vs Pathanamthitta Municipality

High Court Of Kerala · (2015) 3 KHC 594

Constitution of India, 1950 - Article 14, 226

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High Courts12 Feb 2015Allowed

State of Kerala and Others Vs P. Balachandran Parakattil

High Court Of Kerala · (2015) 02 KL CK 0224

Constitution of India, 1950 - Article 226

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High Courts12 Feb 2015Partly Allowed

Thulaseedharan Nair and Others Vs State

High Court Of Kerala · (2015) 02 KL CK 0204

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 420

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